MULTILATERAL TREATIES SIGNED BY LEAGUE OF NATIONS

Sr. No.

NAME

PLACE

DATE

1

International Convention concerning the Use of Broadcasting in the Cause of Peace

Geneva

23-09-1936

2

Special Protocol concerning Statelessness

The Hague

12-04-1930

3

Protocol relating to a Certain Case of Statelessness

The Hague

12-04-1930

4

Convention on Certain Questions relating to the Conflict of Nationality Laws

The Hague

12-04-1930

5

Protocol relating to Military Obligations in Certain Cases of Double Nationality

The Hague

12-04-1930

6

Protocol on Arbitration Clauses

Geneva

24-09-1923

7

Convention on the Execution of Foreign Arbitral Awards

Geneva

26-09-1927

8

Convention for the Settlement of Certain Conflicts of Laws in connection with Bills of Exchange and Promissory Notes

Geneva

07-06-1930

9

Convention for the Settlement of Certain Conflicts of Laws in connection with Cheques

Geneva

19-03-1931

10

Convention providing a Uniform Law for Bills of Exchange and Promissory Notes

Geneva

07-06-1930

11

Convention providing a Uniform Law for Cheques

Geneva

19-03-1931

12

Convention on the Stamp Laws in connection with Bills of Exchange and Promissory Notes

Geneva

07-06-1930

13

Convention on the Stamp Laws in connection with Cheques

Geneva

19-03-1931

14a

International Convention for the Suppression of Counterfeiting Currency

Geneva

20-04-1929

15

Optional Protocol regarding the Suppression of Counterfeiting Currency

Geneva

20-04-1929

16

Convention and Statute on Freedom of Transit

Barcelona

20-04-1921

17

Convention and Statute on the Regime of Navigable Waterways of International Concern

Barcelona

20-04-1921

18

Additional Protocol to the Convention on the Regime of Navigable Waterways of International Concern

Barcelona

20-04-1921

19

Declaration recognising the Right to a Flag of States having no Sea-coast

Barcelona

20-04-1921

20

Convention and Statute on the International Régime of Maritime Ports

Geneva

09-12-1923

21

Convention on the Taxation of Foreign Motor Vehicles

Geneva

30-03-1931

22

International Convention relating to the Simplification of Customs Formalities

Geneva

03-11-1923

23

International Convention for the Campaign against Contagious Diseases of Animals

Geneva

20-02-1935

24

International Convention concerning the Transit of Animals, Meat and Other Products of Animal Origin

Geneva

20-02-1935

25

International Convention concerning the Export and Import of Animal Products (other than Meat, Meat Preparations, Fresh Animal Products, Milk and Milk Products)

Geneva

20-02-1935

26

Convention establishing an International Relief Union

Geneva

12-07-1927

27

Convention on the International Régime of Railways

Geneva

09-12-1923

28

Convention regarding the Measurement of Vessels employed in Inland Navigation

Paris

27-11-1925

29

General Act of Arbitration (Pacific Settlement of International Disputes)

Geneva

26-09-1928

30

Convention concerning the Unification of Road Signals

Geneva

30-03-1931

31

Agreement concerning Maritime Signals

Lisbon

23-10-1930

32

Convention relating to the Non-Fortification and Neutralisation of the Aland Islands

Geneva

20-10-1921

33

Agreement concerning Manned Lightships not on their Stations

Lisbon

23-10-1930