INTERNATIONAL CONVENTIONS ON NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES

Sl. No.

NAME

PLACE

DATE

1

Protocol Amending the Agreements, Conventions and Protocols on Narcotic Drugs

The Hague

23-01-2012

Geneva

11-02-1925;

19-02-1925;

13-07-1931

Bangkok

11-12-1948;

27-11-1931

Geneva

26-06-1936

Lake Success, New York

11-12-1946

2

International Opium Convention

The Hague

23-01-2012

3

International Opium Convention

Lake Success, New York

11-12-1946

4

International Opium Convention

Geneva

19-02-1925

 

International Opium Convention

Geneva

19-02-1925

 

Protocol to the International Opium Convention

Geneva

19-02-1925

5

Agreement Concerning the Suppression of the Manufacture of, Internal Trade in and Use of Prepared Opium

Lake Success, New York

11-12-1946

6a

Agreement Concerning the Suppression of the Manufacture of, Internal Trade in and Use of Prepared Opium

Geneva

11-02-1925

6b

Agreement Concerning the Suppression of the Manufacture of, Internal Trade in and Use of Prepared Opium

Geneva

11-02-1925

7

Convention for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs

Lake Success, New York

11-12-1946

 

Convention for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs

Geneva

13-07-1931

8a

Convention for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs

Geneva

13-07-1931

8b

Protocol of Signature

Geneva

13-07-1931

9

Agreement Concerning the Suppression of Opium Smoking; In Accordance with Article VI

Lake Success, New York

11-12-1946

 

Agreement Concerning the Suppression of Opium Smoking; In Accordance with Article VI

Bangkok

27-11-1931

 

Agreement Concerning the Suppression of Opium Smoking; In Accordance with Article VII

Bangkok

27-11-1931

10

Convention for the Suppression of the Illicit Traffic in Dangerous Drugs; In Accordance with Article VII of the protocol

Lake Success, New York

11-11-1946

 

Convention for the Suppression of the Illicit Traffic in Dangerous Drugs; In Accordance with Article VII of the protocol

Geneva

26-06-1936

 

Convention for the Suppression of the Illicit Traffic in Dangerous Drugs

Geneva

26-06-1936

 

Protocol of Signature

Geneva

26-06-1936

11

Protocol Bringing under International Control Drugs Outside the Scope of the Convention of 13 July 1931 for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs

Lake Success, New York

11-12-1946

 

Protocol Bringing under International Control Drugs Outside the Scope of the Convention of 13 July 1931 for Limiting the Manufacture and Regulating the Distribution of Narcotic Drugs

Paris

19-11-1948

12a

Protocol for Limiting and Regulating the Cultivation of the Poppy Plant, the Production of, International and Wholesale Trade in, and Use of Opium

New York

23-06-1953

12b

Protocol of Signature

Geneva

26-06-1936

13

Single Convention on Narcotic Drugs

New York

30-03-1961

14

Protocol Amending the Single Convention on Narcotic Drugs, 1961

Geneva

25-03-1972

15

Single Convention on Narcotic Drugs, 1961, as Amended by the Protocol Amending the Single Convention on Narcotic Drugs, 1961

New York

11-08-1975

16

Convention on Psychotropic Substances

Vienna

21-02-1971

17

Protocol amending the Single Convention on Narcotic Drugs, 1961

Geneva

25-03-1972

18

Single Convention on Narcotic Drugs, 1961, as amended by the Protocol amending the Single Convention on Narcotic Drugs, 1961

New York

08-08-1975

19

United Nations Convention against Illicit Traffic in Narcotic Drugs and Psychotropic Substances

Vienna

20-12-1988