CONVENTIONS ON PENAL MATTERS

Sl. No.

NAME

PLACE

DATE

1

Protocol Amending the Slavery Convention Signed at Geneva on 25 September 1926

New York

07-12-1953

2

Slavery Convention as Amended by the Protocol (1953)

Geneva

25-09-1926

3

Slavery Convention

Geneva

25-09-1926

4

Supplementary Convention on the Abolition of Slavery, the Slave Trade, and Institutions and Practices Similar to Slavery

Geneva

07-09-1956

5

International Convention Against the Taking of Hostages

New York

17-12-1979

6

International Convention Against the Recruitment, Use, Financing and Training of Mercenaries

New York

04-12-1989

7

Convention on the Prevention and Punishment of Crimes Against Internationally Protected Persons, Including Diplomatic Agents

New York

14-12-1973

8

Convention on the Safety of United Nations and Associated Personnel

New York

09-12-1994

8a

Optional Protocol to the Convention on the Safety of United Nations and Associated Personnel

New York

08-12-2005

9

International Convention for the Suppression of Terrorist Bombings

New York

15-12-1997

10

Rome Statute of the International Criminal Court

Rome

17-07-1998

10a

Amendment to Article 8 of the Rome Statute of the International Criminal Court

Kampala

10-06-2010

10b

Amendments on the Crime of Aggression to the Rome Statute of the International Criminal Court

Kampala

11-06-2010

10c

Amendment to Article 124 of the Rome Statute of the International Criminal Court

The Hague

26-11-2015

11

International Convention for the Suppression of the Financing of Terrorism

New York

09-12-1999

12

United Nations Convention Against Transnational Organized Crime

New York

15-11-2000

12a

Protocol to Prevent, Suppress and Punish Trafficking in Persons, Especially Women and Children, Supplementing the United Nations Convention Against Transnational Organized Crime

New York

15-11-2000

12b

Protocol Against the Smuggling of Migrants by Land, Sea and Air, Supplementing the United Nations Convention Against Transnational Organized Crime

New York

15-11-2000

12c

Protocol Against the Illicit Manufacturing of and Trafficking in Firearms, Their Parts and Components and Ammunition, Supplementing the United Nations Convention Against Transnational Organized Crime

New York

31-05-2001

13

Agreement on the Privileges and Immunities of the International Criminal Court

New York

09-09-2002

14

United Nations Convention Against Corruption

New York

31-10-2003

15

International Convention for the Suppression of Acts of Nuclear Terrorism

New York

13-04-2005