CONVENTIONS ON LAW OF THE SEA

Sl. No.

NAME

PLACE

DATE

1

Convention on the Territorial Sea and the Contiguous Zone

Geneva

29-04-1958

2

Convention on the High Seas

Geneva

29-04-1958

3

Convention on Fishing and Conservation of the Living Resources of the High Seas

Geneva

29-04-1958

4

Convention on the Continental Shelf

Geneva

29-04-1958

5

Optional Protocol of Signature Concerning the Compulsory Settlement of Disputes

Geneva

29-04-1958

6

United Nations Convention on the Law of the Sea

Montego Bay

10-12-1982

6a

Agreement Relating to the Implementation of Part XI of the United Nations Convention on the Law of the Sea of 10 December 1982

New York

28-07-1994

7

Agreement for the Implementation of the Provisions of the United Nations Convention on the Law of the Sea of 10 December 1982 Relating to the Conservation and Management of Straddling Fish Stocks and Highly Migratory Fish Stocks

New York

04-08-1995

8

Agreement on the Privileges and Immunities of the International Tribunal for the Law of the Sea

New York

23-05-1997

9

Protocol on the Privileges and Immunities of the International Seabed Authority

Kingston

27-03-1998