CONVENTIONS ON INTELLECTUAL PROPERTY LAWS

Sl. No. 

NAME

PLACE

DATE

1

Agreement On Trade-Related Aspects Of Intellectual Property Rights

 

 

2

Paris Convention For The Protection Of Industrial Property

Paris

20-03-1883

3

Berne Convention For The Protection Of Literary And Artistic Works

 

09-09-1886

4

International Convention For The Protection Of Performers, Producers Of Phonograms And Broadcasting Organizations

Rome

1961

5

Treaty On Intellectual Property In Respect Of Integrated Circuits

Washington

 

6

Understanding On Rules And Procedures Governing The Settlement Of Disputes

 

 

7

Madrid Agreement Concerning The International Registration Of Marks

 

28-09-79

8

Protocol Relating To The Madrid Agreement Concerning The International Registration Of Marks

Madrid

27-06-89