CONVENTIONS ON INTERNATIONAL TRADE AND DEVELOPMENT

Sl. No.

NAME

PLACE

DATE

1a

General Agreement on Tariffs and Trade

Geneva

30-10-1947

1b

Havana Charter for an International Trade Organization

Havana

24-03-1948

1c

Agreement on most-favoured-nation treatment for areas of Western Germany under military occupation

Geneva

14-09-1948

1d

Memorandum of understanding relative to application to the Western Sectors of Berlin of the Agreement on most-favoured-nation treatment for areas of Western Germany under military occupation

Annecy

13-08-1949

2

Agreement establishing the African Development Bank

Khartoum

04-08-1963

2a

Amendments to the Agreement establishing the African Development Bank

Abidjan

17-05-1979

2b

Agreement establishing the African Development Bank done at Khartoum on 4 August 1963, as amended by resolution 05-79 adopted by the Board of Governors on 17 May 1979

Lusaka

07-05-1982

3

Convention on Transit Trade of Land-locked States

New York

08-07-1965

4

Agreement establishing the Asian Development Bank

Manila

04-12-1965

5

Articles of Association for the establishment of an Economic Community of West Africa

Accra

04-05-1967

6

Agreement establishing the Caribbean Development Bank

Kingston

18-10-1969

7

Convention on the Limitation Period in the International Sale of Goods

New York

14-06-1974

7a

Protocol amending the Convention on the Limitation Period in the International Sale of Goods

Vienna

11-04-1980

7b

Convention on the Limitation Period in the International Sale of Goods, as amended by the Protocol of 11 April 1980

New York

14-06-1974

8

Agreement establishing the International Fund for Agricultural Development

Rome

13-06-1976

9

Constitution of the United Nations Industrial Development Organization

Vienna

08-04-1979

10

United Nations Convention on Contracts for the International Sale of Goods

Vienna

11-04-1980

11

Charter of the Asian and Pacific Development Centre

Bangkok

01-04-1982

11a

Amendments to the Charter of the Asian and Pacific Development Centre

Kuala Lumpur

16-07-1998

12

United Nations Convention on International Bills of Exchange and International Promissory Notes

New York

09-12-1988

13

United Nations Convention on the Liability of Operators of Transport Terminals in International Trade

Vienna

17-04-1991

14

Agreement to establish the South Centre

Geneva

01-09-1994

15

United Nations Convention on Independent Guarantees and Stand-by Letters of Credit

New York

11-12-1995

16

Agreement Establishing the Bank for Economic Cooperation and Development in the Middle East and North Africa

Cairo

28-08-1996

17

United Nations Convention on the Assignment of Receivables in International Trade

New York

12-12-2001

18

United Nations Convention on the Use of Electronic Communications in International Contracts

New York

23-11-2005

19

Multilateral Agreement for the Establishment of an International Think Tank for Landlocked Developing Countries

New York

24-09-2010