Table of Cases

A

A. Ambalal v. H. Gomanbhai, MANU/SC/0345/1968 : AIR 1968 SC 1455

 128

A.C. Jose v. Sivan Pillai, MANU/SC/0341/1984 : AIR 1984 SC 921

 96,105

A.H. Mir v. S. Huda, MANU/SC/0256/1974 : AIR 1975 SC 1612

 202

A.R. Deshmukh v. Onkar N. Wagh, MANU/SC/0022/1999 : AIR 1999 SC 732

 72

A.S.B.M. Singh v. Rajiv Gandhi, MANU/UP/0030/1991 : AIR 1991 All 145

 127

Aad Lal v. Kanshi Ram, MANU/SC/0344/1979 : AIR 1980 SC 1358

 124

Abdul Rahiman Khan v. Sadasiva Tripathi, MANU/SC/0382/1968 : AIR 1969 SC 302

 151

All Parties Hill Leaders Conference v. Capt. W.A. Sangma, MANU/SC/0206/1977 : AIR 1977 SC 2155

 100

Ashok Kumar Bhattacharya v. Ajay Biswas, MANU/SC/0152/1984 : (1985) 1 SCC 151

 148

Ashraf Ali Khan v. Tika Ram, 20 ELR 470

 7

Association of Resident's of Mhow (ROM) v. Delimitation Commission of India, (2009) 5 SCC 404

 85

Azhar Hussain v. Rajiv Gandhi, MANU/SC/0284/1986 : AIR 1986 SC 1253

61

B

B.L. Gupta v. Jwala Prasad, MANU/SC/0193/1960 : AIR 1960 SC 1049

 128

B.P. Dixit v. Rajeev Gandhi, MANU/SC/0567/1986 : AIR 1986 SC 1534

 72

Baburao Patel v. Zakir Hussain, MANU/SC/0351/1967 : AIR 1968 SC 904

 45

Bal Thackeray v. P. Kasinath Kunte, CA No. 2855 of 1989

 224

Baldev Singh Mann v. Surjit Singh Mann, MANU/SC/8309/2008 : (2009) 1 SCC 633

 58, 65,230

Balwan Singh v. Lakshmi Narain, MANU/SC/0192/1960 : AIR 1960 SC 770

 209

Bhanwar Singh v. Naurang Singh, MANU/RH/0023/1987 : AIR 1987 Raj 83

 72

Bhom Raj v. Devi Singh Bhati, MANU/RH/0021/1989 : AIR 1989 Raj 142

 164

Biharilal Dobray v. Roshan Lal Dobray, MANU/SC/0379/2001 : AIR 1984 SC 385

 150

Biran Mal Singhvi v. Anand Purohit, MANU/SC/0052/1988 : AIR 1988 SC 1796

 128

Birendra Kumar v. State of Bihar, (2008) 67 AIC 937 (Pat)

 103

Brij Mohan v. Sat Pal, MANU/SC/0167/1985 : AIR 1985 SC 847 167,

 174

Brundaban Nayak v. Election Commission of India, MANU/SC/0214/1965 : AIR 1965 SC 1892

 97,98

C

C.L. Sahu v. F.A. Ahmed, MANU/SC/0261/1974 : AIR 1975 SC 1288

 168

Chandra Kanta Goyal v. S.S.J.S. Kohli, MANU/SC/0228/1996 : AIR 1996 SC 861

 202

Chandra Kishore Jha v. Mahavir Prasad, MANU/SC/0594/1999 : AIR 1999 SC 3558

 72

Charan Lal Sahu v. Giani Zail Singh, MANU/SC/0204/1983 : AIR 1984 SC 309

 45

Chhedi Ram v. Jhilmit Ram, MANU/SC/0205/1983 : (1984) 2 SCC 281: AIR 1984 SC 146

 186,189

Common Cause v. Union of India, MANU/SC/0810/1996 : (1996) 2 SCC 752

 162,163

D

D.K. Thakur v. Union of India

 32

D.N. Kaul v. P.M. Shah, AIR 1962 J&K 28

 215

D.R. Deshmukh (Dr.) v. K.K.N. Kadam, MANU/SC/0101/1996 : AIR 1996 SC 391

 199

Dadasaheb Dattatraya Pawar v. Pandurang Rao Jagtap, MANU/SC/0418/1978 : AIR 1978 SC 351

 209

Dasappa v. Election Commission, AIR 1992 Karn 230

 54

Datatraya Narayan Patil v. Dattatraya Krishnaji Khanvilkar, MANU/MH/0047/1964 : AIR 1964 Bom 244

 195

Dev Kanta Barooah v. Golok Chandra Baruah, MANU/SC/0318/1970 : AIR 1970 SC 1231

 229

Dharam Singh Rathi v. Hari Singh, MANU/SC/0374/1975 : AIR 1975 SC 1274

 163,174

Dharampal Singh v. Jasma Devi, AIR 1989 P&H 64

 164

Dinesh Prasad Yadav v. State of Bihar, 1995 Supp (1) SCC 340

 4

E

E.C.I. v. Jan Chowkidar (Peoples Watch)

 30

Election Commission of India v. Ashok Kumar, MANU/SC/0540/2000 : (2000) 8 SCC 216

53,57

Election Commission of India v. Md. Abdul Ghani, MANU/SC/0839/1995 : (1995) 6 SCC 721

 112

Election Commission of India v. N.G. Ranga, MANU/SC/0246/1978 : AIR 1978 SC 1609

 98

Election Commission of India v. Sapa Venkata Rao, MANU/SC/0060/1953 : AIR 1953 SC 210

 97

Election Commission of India v. Shivaji, MANU/SC/0379/1987 : AIR 1988 SC 61

 8,81

F

Fulena Singh v. Vijay Kumar Sinha, MANU/SC/0124/2009 : (2009) 5 SCC 290

 62

G

G. Vasantha Pali V. C.K. Ramaswamy, MANU/TN/0238/1978 : AIR 1978 Mad 342

 127

G.K. Bapat v. D.R. Meghe, MANU/SC/0455/1995 : AIR 1995 SC 2284

 211

G.Y. Kanparrao v. Balasaheb V. Patil, MANU/SC/0599/1994 : AIR 1994 SC 678

 6,205

Ganu Ram v. R.R. Kaundal, MANU/SC/0158/1984 : AIR 1984 SC 1513

 164

Ghasi Ram v. Dal Singh, MANU/SC/0102/1968 : AIR 1968 SC 1191

 222

Guru Gobinda Basu v. Sankari Prasad, AIR 1968 SC 254

 146

H

H.V. Kamath v. C.H. Nitraj Singh, AIR 1970 SC 211

 218

Haji Saif-ud-din v. M.A. Khan, 40 ELR 35

 126

Hardwari Lal v. Kanwal Singh, MANU/SC/0450/1971 : AIR 1972 SC 515

 215

Hari Rai v. Ramjilal, AIR 1971 SC 382

 196

Hari Vishnu Kamath v. Ahmed Isheque, 10 ELR 216

 62

Hukumdev Narain v. Lalit Narain Mishra, MANU/SC/0247/1973 : AIR 1974 SC 480

 64

I

Inder Lal v. Lal Singh, MANU/SC/0243/1962 : AIR 1962 SC 1156

 206

Indira Nehru Gandhi v. Raj Narain, MANU/SC/0304/1975 : AIR 1975 SC 2299

 65, 202,215

Indrajit Barua v. Election Commission, MANU/SC/0169/1985 : AIR 1986 SC 103

 65

J

J.K. Choudhury v. Birendra Chandra Dutta, 42 ELR 66

 203

Jagan Nath v. Jaswant Singh, MANU/SC/0094/1954 : AIR 1954 SC 210: 9 ELR 231

 9

Jagannath v. Genu, MANU/SC/0202/1988 : AIR 1989 SC 475

 164

Jagdev Singh Sidhanti v. Pratap Singh Daulta, MANU/SC/0178/1964 : AIR 1965 SC 183

 194, 202,203

Jagjit Singh (Dr.) v. Giani K. Singh, MANU/SC/0394/1965 : AIR 1966 SC 773

 205

Jaya Bachchan v. Union of India, MANU/SC/2395/2006 : AIR 2006 SC 2119

 45

Jose Padickal v. Ibrahim Sulaiman Sait, Original Petition No. 22 of 1987

 121

Joti Prasad Upadhya v. Kalka Prasad Bhatnagar, MANU/UP/0039/1962 : AIR 1962 All 128

 144

Joyti Basu v. Debi Goshal, MANU/SC/0144/1982 : AIR 1982 SC 983

 8, 61, 67, 71, 79,80

K

K.S. Haja Sharief v. Governor of Tamil Nadu, MANU/TN/0173/1985 : AIR 1985 Mad 55

 99

Kanhiya Lal Omar v. R.K. Trivedi, MANU/SC/0170/1985 : AIR 1986 SC 111

 96

Kanta Kathuria v. Manak Chand Surana, MANU/SC/0275/1969 : AIR 1970 SC 694

 67

Kanwar Lal Gupta v. Amar Nath Chawla, MANU/SC/0277/1974 : AIR 1975 SC 308

 210,212

Kesavananda Bharati v. State of Kerala, MANU/SC/0445/1973 : AIR 1973 SC 1461

 2,10

Khader Khan Hussain Khan v. Nijalingappa, MANU/SC/0264/1969 : AIR 1969 SC 1034

 126

Kihota Hollohon v. Zachilhu, MANU/SC/0753/1992 : AIR 1993 SC 412

 137, 138,157

Kishore Chandra Deo Bhanj v. Raghunath Mishra, MANU/SC/0095/1958 : AIR 1959 SC 589

 214

Konappa R. Nadgouda v. Vishwanath Reddy, AIR 1969 SC 447

 152

Krishna Gopal v. Prakash Chandra, (1974) 1 SC 128

 72

Krishna Kumar v. Krishna Gopal, MANU/RH/0007/1964 : AIR 1964 Raj 21

 219

Krishna Mohini v. Mohinder Nath Sofat, MANU/SC/0681/1999 : AIR 2000 SC 317: (2000) 1 SCC 145

 60,169

Kuldip Nayar v. Union of India, MANU/SC/3865/2006 : (2006) 7 SCC 1

 77

Kultar Singh v. Mukhtiar Singh, MANU/SC/0180/1964 : AIR 1965 SC 141: 40 ELR 390

 198, 199, 220,221

Kumara Nand v. Brijmohan Lal Sharma, MANU/SC/0279/1966 : AIR 1967 SC 808

 193

L

L.R. Shivaramagowda v. T.M. Chandrashekar, MANU/SC/0756/1998 : (1999) 1 SCC 666

 60,210

Lakshmi Charan Sen v. Akm Hassan Uzzaman, AIR 1985 SC 1233

 1

Lalitshwar Prasad Sahai v. Bateshwar Prasad, MANU/SC/0218/1965 : AIR 1966 SC 580

 149

Laljibhai v. Vinod Chandra, MANU/GJ/0111/1963 : AIR 1963 Guj 297

 182

Laxman Shankar Patil v. Gopal Asaram Sharma, 1986 Mah LJ 481

 195

Lila Krishna v. Mani Ram Godara, MANU/SC/0174/1985 : AIR 1985 SC 1073

 164,175

Lily Thomas v. Speaker, Lok Sabha, MANU/SC/0564/1993 : (1993) 4 SCC 234

 8

M

M. Nayak v. S.D.O., Jaipur, MANU/OR/0072/1982 : AIR 1982 Ori 221

 128

M. Yellapa v. Delimitation Commission, 59 ELR 273

 111

M.J. Zakhana Sait v. T.M. Mohammed, MANU/SC/0465/1990 : (1990) 3 SCC 396

 207

Magraj Patodia v. R.K. Birla, MANU/SC/0322/1970 : AIR 1971 SC 1295

 210

Mahant Sheo Nath v. Choudhry Ranbir Singh, MANU/SC/0160/1984 : AIR 1984 SC 1161

 195

Manmohan Kalia v. Shri Yash, MANU/SC/0160/1984 : AIR 1984 SC 1161

 195

Manohar Joshi v. Nitin B. Patil, MANU/SC/0217/1996 : AIR 1996 SC 796: CA No. 4973 of 1993

 64,223

Manohar Singh v. Nitin Bhaurao Patil, MANU/SC/0217/1996 : AIR 1996 SC 796

 74

Mathura Prasad v. Ajeem Khan, MANU/SC/0408/1990 : AIR 1990 SC 2274

 174

Meghraj Kothari v. Delimitation Commission, MANU/SC/0054/1966 : AIR 1967 SC 669

 110

Mithilesh Kumar Pandey v. Baidyanath Yadav, MANU/SC/0161/1984 : AIR 1984 SC 305

 73

Mohan Singh v. Bhawar Lal, MANU/SC/0124/1963 : AIR 1964 SC 1366

 194

Mohd Ali v. Azad Mohd., MANU/SC/0545/1999 : AIR 1999 SC 3429

 64

Mohd. Abdul Ghani v. Election Commission of India

 111

Mohd. Akram Ansari v. Chief Election Officer, MANU/SC/8189/2007 : (2008) 2 SCC 95

 144

Mohinder Singh Gill v. Chief Election Commissioner, MANU/SC/0209/1977 : AIR 1978 SC 851: (1978) 1 SCC 405

 2, 54, 83,95

Mohinder Singh v. Gulwant Singh, MANU/SC/0363/1992 : AIR 1992 SC 1894

 171

N

N.I. Singh v. L.C. Singh, MANU/SC/0281/1976 : AIR 1977 SC 682

 211

N.P. Ponnuswami v. Returning Officer, Namakkal Constituency,MANU/SC/0049/1952 : AIR 1952 SC 64

 2, 7, 54, 56, 71, 77,78

N.T. Veluswami Thevar v. Raja Nainar, MANU/SC/0094/1958 : AIR 1959 SC 422

 183

Narbada Prasad v. Chhaganlal, MANU/SC/0333/1968 : AIR 1969 SC 395

 227

Nawab Khan v. Vishwanath Shastri, MANU/UP/0031/1993 : AIR 1993 All 104

 72

P

P. Nalla Thampy Terah (Dr.) v. Union of India, 78 ELR 98

 212

P.A. Inamdar v. State of Maharashtra, (2005) 6 SCC 537

 10

P.N. Singh v. H.P. Singh, MANU/SC/0108/1968 : AIR 1968 SC 1064

 124

P.N. Vallarasu v. M.G. Ramachandran, 83 ELR 378

 125

P.V. Narasimha Rao v. State, CBI/SPE, MANU/SC/0293/1998 : (1998) 4 SCC 626

 84

Parmeshwar Kumar v. Lahtan Chaudhary, MANU/BH/0022/1959 : AIR 1959 Pat 85

 172

Pashupati Nath Singh v. Harihar Prasad Singh, MANU/SC/0108/1968 : AIR 1968 SC 1064

 126

People's Union of Civil Liberties v. Union of India, MANU/SC/0234/2003 : (2003) 4 SCC 399

 85

People's Union of Civil Liberties v. Union of India, MANU/SC/0263/2009 : (2009) 3 SCC 200

 8, 28,108

Prahladdas Khandelwal v. Narendra Kumar Salave, MANU/SC/0365/1972 : AIR 1973 SC 178

 173

Prasant Nayak v. B.D.O., Jajpur, (2008) 70 AIR 876 (Ori)

 218

Presidential Poll (in re:), AIR 1974 SC 1682

 43

R

R.C. Poudyal v. Union of India, MANU/SC/0292/1993 : AIR 1993 SC 1804

 48,50

R.K. Bose v. Binod Kanungo, MANU/SC/0096/1954 : AIR 1954 SC 202

 159

R.K. Hegde v. State of Karnataka, AIR 1993 Karn 54

 99

Rabin Khan v. Khurshid Ahmed, (1975) 1 SCR 643

 202

Rafiq Khan v. Laxmi Narayan Sharma, MANU/SC/1040/1997 : (1997) 2 SCC 228

 175

Raj Krushna Bose v. Binod Kanungo, MANU/SC/0096/1954 : AIR 1954 SC 202

 215

Raj Narain v. Indira Nehru Gandhi, MANU/SC/0366/1972 : AIR 1972 SC 1302: 57 ELR 49

 5,65

Rakesh Kumar v. Sunil Kumar, MANU/SC/0084/1999 : AIR 1999 SC 935: (1999) 2 SCC 489

170,172

Ram Singh v. Col. Ram Singh

 196

Rama Chandra G. Shinde v. State of Maharashtra, MANU/SC/0404/1994 : AIR 1994 SC 1673

 71

Ramakant Mayaker v. Caline Dr. Sidres, MANU/SC/0219/1996 : AIR 1996 SC 826

 202

Ramanbhai A. Patel v. Dabhi A. Fulsinhji, MANU/SC/0319/1964 : AIR 1965 SC 669

 200

Ramesh Yeshwant Prabhoo (Dr.) v. Prabhakar Kashinath Kunte,MANU/SC/0982/1996 : (1996) 1 SCC 130: CA No. 2836 of 1989

 197, 198, 199, 204,224

Ramlal v. Rewa Coal Fields Limited, MANU/SC/0042/1961 : AIR 1962 SC 361: (1961) 2 SCJ 556

 63

Rangilal Choudhury v. Dahu Sah, MANU/SC/0218/1961 : AIR 1962 SC 1248

 173,180

Ravinandan Singh v. Election Commission of India, 64 ELR 301

 111

Razik Ram v. J.S. Chauhan, MANU/SC/0284/1975 : AIR 1975 SC 667

 196,208

Rikhi Ram v. G. Ram, MANU/HP/0022/1983 : AIR 1983 HP 85

 164

S. Baldev Singh Mann v. Gur Charan Singh, MANU/SC/1098/1996 : (1996) 2 SCC 743

 196

S. Harcharan Singh v. Sajjan Singh, MANU/SC/0165/1984 : (1985) 1 SCC 370

 226

S.D. Bushari v. Padam Deo, MANU/SC/0102/1954 : AIR 1954 SC 587

 164

S.R. Bomai v. Union of India, MANU/SC/0444/1994 : AIR 1994 SC 1918

 76

S.S. Dhanoa v. Union of India, MANU/SC/0399/1991 : AIR 1991 SC 1745: (1991) 3 SCC 567

 54, 90, 92, 103,104

Sadiq Ali v. Election Commission of India, MANU/SC/0459/1971 : AIR 1972 SC 187

 100, 106,107

Samant N. Balakrishna v. George Fernandez, 41 ELR 260

 68,75

Samar Singh v. Kedar Nath, MANU/SC/0386/1987 : AIR 1987 SC 1926

 166

Sarabjit Singh v. Mantar Singh, AIR 1999 P&H 22

 164

Satya Narain v. Dhuja Ram, MANU/SC/0063/1973 : AIR 1974 SC 1185

 73

Shaligram Hiralal Chandak v. Govindrao Ratanlal, 1965 Bom LR 702

 198

Sheopal Singh v. Ram Pratap, MANU/SC/0184/1964 : AIR 1965 SC 677 206,

 207

Shiv Charan Singh v. Chandra Bhan Singh, MANU/SC/0439/1988 : AIR 1988 SC 637

 188

Shri Krishan v. Sat Narain, 37 ELR 13

 210

Special Reference No. 1 of 2002, MANU/SC/0891/2002 : AIR 2003 SC 87

 102

Subhash Arya v. Charanjit Singh, AIR 1981 Del 23

 66

Subhash Desai v. Sharad J. Rao, MANU/SC/0473/1994 : AIR 1994 SC 2277

 8,207

Surendra Nath v. M.P. Singh, MANU/UP/0233/1986 : AIR 1986 All 290

 164

T

T.D. Rajalakshmi v. District Election Officer, MANU/KE/0482/1999 : AIR 1999 Ker 140

 72

T.N. Seshan v. Union of India, (1995) 4 SCC 611

 92,94

T.P. Chaterjee v. D.N. Sharma, AIR 2000 SC 36

 63

U

Udhav Singh v. Madhav Rao Scindia, MANU/SC/0302/1975 : AIR 1976 SC 744

 69

Union of India v. Association for Democratic Reforms, MANU/SC/0394/2002 : (2002) 5 SCC 294

 90, 101,163

V

V.N. Giri v. N.K. Sahi, MANU/SC/0167/1984 : AIR 1984 SC 856

 164,175

V.R. Sutaria v. N.P. Bhanvadia, MANU/SC/0033/1968 : AIR 1970 SC 765

 124

V.S. Achuthanandan v. P.J. Francis, (1999) 2 LRI 200

 56

V.V. Giri v. Dippala Suri Dora, MANU/SC/0105/1959 : AIR 1959 SC 1318

 76

Vallabhbhai Kushalbhai Patel v. State of Gujarat, 56 ELR 227

 111

Vashist Narain Sharma v. Dev Chandra, MANU/SC/0101/1954 : AIR 1954 SC 513

 185

Vinod v. Kirpal Singh, AIR 1987 P&H 110

 66

Y

Y.S. Desai v. J.A. Rane, AIR 1974 Goa 4

 73

Yamuna Prasad v. Jagdish Prasad Khare, 13 ELR 1

 9

Yasin Shah v. Ali Akbar Khan, 58 ELR 247 (SC)

 170

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