Table of Cases

Asian paints (India) Ltd. v. Domain Administration, Case No. D 2002-0649

73

Bennett Colemn and Co. Ltd. v. Steven S. Lalwani, Case No. D 2000-0014

72

Castrol Ltd. v. Shriniwas Ganediwal

73

Kharak Singh v. State of Uttar Pradesh, MANU/SC/0085/1962 : AIR 1963 SC 1295: 1963 (2) Cr LJ 329

53

Konkan Railway Corporation Ltd. v. Rani Construction Private Ltd., MANU/SC/0053/2002 : (2002) 2 SCC 388

32

Mahindra and Mahindra Ltd. v. Neoplanet Solutions, Case No. D 2000-0248

73

Mahindra Corporation v. Amit Mehrotra

73

Miler v. California, 413 US 15

49

PUCL v. Union of India, MANU/SC/0149/1997 : (1997) 1 SCC 301: AIR 1997 SC 568

53

R. Rajagopal v. State of Tamil Nadu, MANU/SC/0056/1995 : (1994) 6 SCC 632: AIR 1995 SC 264

53

Ranjit D. Udeshi v. State of Maharashtra, (1965) 1 SCR 6556: AIR 1965 SC 881

49

Reddy’s Laboratories Ltd. (Dr.) v. Manu Kosuri, 2001 (3) Raj 122

74

Samaresh Bose v. Amal Mitra, AIR 1986 SC 967: 1986 Cr LJ 24

49

Satyam Infoway Ltd. v. Sifynet Solutions (P) Ltd., MANU/SC/0462/2004 : (2004) 6 SCC 145: AIR 2004 SC 3540

74

Tata Sons Ltd. v. Advance Information Technology Association, Case No. D 2000-0049

73

Yahoo Inc. v. Akash Arora, 1999 ALR 620

73

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