Table of cases

A

Abhyanand Misra v. State of Bihar, MANU/SC/0124/1961 : AIR 1961 SC 1698: (1962) 1 SCJ 183

43, 155, 156

Addepnlli Setti Babu v. State of Andhra Pradesh, 1994 Cr LJ 1420 (AP)

135

Allu v. Emperor, AIR 1925 Lah 512

87

Aloka Dey v. Mrinal Kanti Dey, MANU/WB/0088/1973 : AIR 1973 Cal 393

129

Amjad Khan v. State, MANU/SC/0032/1952 : AIR 1952 SC 165

21

Annie Besant v. Advocate-General of Madras, AIR 1919 PC 31: ILR 43 Mad 146

38

Anwarul Haq v. State of Uttar Pradesh, MANU/SC/0332/2005 : AIR 2005 SC 2382

78

Aruna Ramchandra Shanbaug v. Union of India, MANU/SC/0176/2011 : AIR 2011 SC 1290

42

Arusami Gaundan (in re:), MANU/TN/0185/1959 : AIR 1959 Mad 274

87

Ashiruddin Ahmed v. King, AIR 1949 Cal 182

10

B

B.A. Umesh v. Registrar General, High Court of Karnataka, MANU/SC/0082/2011 : AIR 2011 SC 1000

101

Bachan Singh v. State of Punjab, MANU/SC/0055/1982 : AIR 1980 SC 898

56, 67

Bala Chandra v. State of Maharashtra, MANU/SC/0042/1968 : AIR 1968 SC 1319

71

Balbir Singh Balwant Singh v. State of Punjab, MANU/SC/0385/1995 : AIR 1995 SC 1956 :1959 Cr LJ 901 (SC)

27, 60

Baljit Singh e. State of Uttar Pradesh, MANU/SC/0093/1976 : AIR 1976 SC 2273

18

Basant Rai's case, (1896) PR N 12 of 1896

155

Basdev v. State of Pepsu, MANU/SC/0027/1956 : AIR 1956 SC 488

12

Bhagwan Maharaj v. State of Andhra Pradesh, MANU/SC/0402/1999 : AIR 1999 SC 2332

114

Bhaja Pradhan v. State of Orissa, 1976 Cr L] 1347

18

Bhupinder Sharma v. State of Himachal Pradesh, MANU/SC/0825/2003 : (2003) 8 SCC 551

145

Bimbadhar Pradhan v. State of Orissa, MANU/SC/0024/1956 : AIR 1956 SC 469

32

Biran Singh v. State of Bihar, MANU/SC/0112/1974 : AIR 1975 SC 87

16

Blyth e. Birmingham Waterworks Company, (1856) 11 Ex Ch 781

71

Bodhisattwa Gautam v. Subhra Chakraborty, MANU/SC/0245/1996 : (1996) 1 SCC 490: AIR 1996 SC 922

142

Boora Singh v. State of Uttar Pradesh, 1992 Cr LJ 2294

125

C

Challoor Mankkal Narayan Ituravi v. State of Travancore & Cochin, MANU/SC/0091/1952 : AIR 1953 SC 478

108

Chandra Bihari Gautam v. State of Bihar, MANU/SC/0322/2002 : (2002) 9 SCC 208: AIR 2002 SC 1836

34

Cherubin Gregory v. State of Bihar, MANU/SC/0080/1963 : AIR 1964 SC 205

73, 152

Chirangi v. State, MANU/NA/0110/1952 : AIR 1952 Nag 282

9

Chirra Shivraj v. State of Andhra Pradesh, MANU/SC/0992/2010 : AIR 2011 SC 604

67

D

Dasrath Paswan v. State of Bihar, MANU/BH/0071/1958 : AIR 1958 Pat 190

66

Datta Gem v. State of Maharashtra, MANU/SC/0102/1973 : AIR 1974 SC 387

58

Dayabhai Chhagabhai Thakkar v. State of Gujarat, MANU/SC/0068/1964 : AIR 1964 SC 1563

10

Dayal Das v. State of Rajasthan, MANU/SC/0326/2011 : AIR 2011 SC 1361

69

Deo Narain v. State of Uttar Pradesh, 1973 Cr LJ 677 (SC)

20

Devassia Joseph v. State of Kerala, 1982 Cr LJ 714

102

Dhirajbhai Gorakhbhai Nayak v. State of Gujarat, MANU/SC/0500/2003 : (2003) 9 SCC 322

64

Dominic Varkey v. State of Kerala, MANU/SC/0101/1971 : AIR 1971 SC 1208

15

Dukhi Singh v. State, MANU/UP/0109/1955 : AIR 1955 All 379

62

E

Edware, (1943) 1 Cox 32

100

Emperor v. Bimal Charan Roy, (1913) ILR 35 All 361

109

Emperor v. Chatur Nath, 1919 (21) Bom LR 1101

149

Emperor v. Dwarka Poonja, (1912) 14 Bom LR 146

41

Emperor v. Ganesh Dooley, (1879) ILR 5 Cal 351

151

Emperor v. Ram Chand, (1933) ILR 55 All 117

104

Emperor v. Mulia, AIR 1919 All 376

41

Empress v. Sham Singh, 1884 Punj Re (Cr) No. 36, p. 63

105

F

Fatti (Mst.) v. Emperor, (1911) 12 Cr LJ 211

86

G

G. Misra v. State of Orissa, AIR 1975 Ori 1978

133

Gajadhar v. State, 1971 Cr LJ 1361 (UP)

95

Gajanand v. State of Uttar Pradesh, MANU/SC/0173/1954 : AIR 1954 SC 695

30

Ghasi Ram v. State of Bhopal, AIR 1952 Bhopal 25

53

Ghure v. State of Rajasthan, MANU/SC/0706/2011 : AIR 2011 SC 2268

104

Ginden v. Balelal, MANU/MP/0024/1976 : AIR 1976 MP 83

129

Girja Shankar v. State of Madhya Pradesh, 1989 Cr LJ 242

129

Gopal v. State of M.P., MANU/SC/0648/2011 : AIR 2011 SC 2325

78

Gurdatta Mal v. State of Uttar Pradesh, MANU/SC/0332/1964 : AIR 1965 SC 257

20

Gurdial Singh v. State of Punjab, MANU/SC/0074/2011 : AIR 2011 SC 840

68

H

Harbans Singh v. State of Haryana, MANU/SC/0170/2005 : AIR 2005 SC 2989

25

Harpal Singh v. State of Himachal Pradesh, MANU/SC/0130/1980 : AIR 1981 SC 361

136

Hridaya Ranjan Prasad Verma v. State of Bihar, MANU/SC/0223/2000 : (2000) 4 SCC 168

117

Hushrut Sheikh, (1866) 5 WR (Cr) 85

100

Hyderabad State v. Beerappa, AIR 1951 Hyd 91

98

J

Jagdish Chani v. State (Delhi), (1974) 1 SCR 204

74

Jagdish Pd. Sharma v. State, 1995 Cr LJ 2501 (Del)

136

Jageshwar's case, 1923 24 Cr LJ 789

149

Jagga Singh v. State of Punjab, MANU/SC/0097/2011 : AIR 2011 SC 960

79

Jagjit Singh v. State of Punjab, MANU/SC/0044/2005 : AIR 2005 SC 913

136

Jai Bhagwan v. State of Haryana, 1999 Cr LJ 1634 (SC)

26

Jaikrishandas Manohardas Desai v. State of Bombay, MANU/SC/0084/1960 : AIR 1960 SC 889

112

Jairani Devi v. Krishna Kumar, 1985 Cr LJ 64 (All)

108

Jamuna Das v. State, MANU/MP/0036/1963 : AIR 1963 MP 106

100

jashanmal Jhamatmal v. Brahmanand Sarupananda, AIR 1944 Sind 19

75, 76

Jassa Singh v. State of Haryana, MANU/SC/0008/2002 : (2002) 2 SCC 481

60

Jeevan v. Rex, MANU/OR/0002/1948 : AIR 1949 Ori 22

86

Joseph Salvaraj A. v. State of Gujarat, MANU/SC/0719/2011 : AIR 2011 SC 2258

109

Juggan Khan v. State of Madhya Pradesh, MANU/SC/0078/1964 : AIR 1965 SC 831

71

K

K.M. Nanavati v. State of Maharashtra, MANU/SC/0147/1961 : AIR 1962 SC 605

58

K.N. Mehta v. State of Rajasthan, MANU/SC/0030/1957 : AIR 1957 SC 369

93

Kailas v. State of Maharashtra, MANU/SC/0011/2011 : AIR 2011 SC 598

77

Kailash Kumar Sanwantia v. State of Bihar, MANU/SC/0660/2003 : (2003) 7 SCC 399

108, 111

Kalio Kerio, 1872 Unrep Cr C 65

100

Kamalanantha v. State of Tamil Nadu, MANU/SC/0259/2005 : AIR 2005 SC 2132

136

Kans Raj v. State of Punjab, MANU/SC/0296/2000 : AIR 2000 SC 2324

125

Kantiah Ramayya Munipally v. State of Bombay, MANU/SC/0050/1954 : AIR 1955 SC 287

27

Kedar Nath v. State of Bihar, MANU/SC/0074/1962 : AIR 1962 SC 955

37, 38

Kesho Ram v. Delhi Administration, 1974 Cr LJ 814 (SC)

18

Kessoree Pater, (1867) 7 WR (Cr) 35

104

Khalandar Saheb (in re:), 1955 Cr LJ 581

85

King v. Aung Nyug, AIR 1940 Rang 259

49

Kirpal Singh v. State, AIR 1951 SC 137

60

Koli Gator Sura v. State of Gujarat, MANU/GJ/0054/1966 : AIR 1966 Guj 221

78

Koushalya Rani v. Vijaya Singh Gehlot, MANU/RH/0072/1973 : AIR 1973 Raj 269

129

Krishna Lal v. State of Haryana, MANU/SC/0147/1980 : (1980) 3 SCC 159

133

Kuldeep Sharma v. State of H.P., MANU/SC/0334/2011 : AIR 2011 SC 1895

116

Kusho Mohtan v. State of Bihar, MANU/SC/0151/1980 : AIR 1980 SC 788

104

L

Labh Shankar v. State of Saurashtra, AIR 1955 Sau 42

98

M

Madan Gopal Kakkard v. Naval Dubey, MANU/SC/0509/1992 : (1992) 3 SCC 204

136

Mahabir Prasad Garodia v. State of Assam, AIR 1961 Assam 132

105

Mahadeo Prasad v. State of West Bengal, MANU/SC/0181/1954 : AIR 1954 SC 724

114, 116, 117

Mahboob Shah v. Emperor, 7211A 148 (PC): MANU/PR/0013/1945 : AIR 1945 PC 118

25, 26

Malkiat Singh v. State of Punjab, MANU/SC/0534/1969 : AIR 1970 SC 713

44, 45

Manjit Singh v. CBI, MANU/SC/0067/2011 : AIR 2011 SC 806

33

Mansel Pledell v. Emperor, AIR 1926 Lah 813

49

Maqbool v. State of A. P, MANU/SC/0472/2010 : AIR 2011 SC 184

53

Megha Meeah, (1865) 2 WR (CR) 30

50

Mohammed Hossein's case, (1864) WR (Cr) 131

49

Mohd. Aynuddin v. State of Andhra Pradesh, 2000 Cr LJ 3508: MANU/SC/0455/2000 : (2000) 7 SCC 72

72

Mohd. Suliman v. Mohd. Ayub, MANU/SC/0090/1964 : AIR 1965 SC 1319

109

Moti Singh v. Stale of Maharashtra, MANU/SC/0407/2002 : (2002) 9 SCC 494

22

Murugan v. State of Tamil Nadu, MANU/SC/0566/2011 : AIR 2011 SC 1691

92

Mussammat Kesar v. K.E., AIR 1919 Pat 27

86

N

Nallabothu Venkaiah v. State of Andhra Pradesh, MANU/SC/0692/2002 : (2002) 7 SCC 117

34

Nandu Rastogi v. State of Bihar, MANU/SC/0851/2002 : (2002) 8 SCC 9

33

Naib Singh v. Stale of Punjab, MANU/SC/0192/1986 : (1986) 4 SCC 401

82

Narayan Vasudev Phadke v. Emperor, (1940) 42 Bom LR 861: AIR 1940 PC 379

38

Natham v. Stale of Madras, 1973 Cr LJ 608

21

O

Om Prakash v. State of Punjab, MANU/SC/0125/1961 : AIR 1961 SC 1782

40, 41, 48

P

P. v. P., MANU/MH/0212/1983 : AIR 1983 Bom 8

129

P. Dumgappa v. State of Mysore, AIR 1956 Mys 40

105

Pakala Narayan Swami v. Emperor, MANU/PR/0001/1939 : AIR 1939 PC 47

80

Pnndurang v. State of Hyderabad, MANU/SC/0048/1954 : AIR 1955 SC 216:1955 Cr LJ 572

27

Parichhat v. State of Madhya Pradesh, MANU/SC/0158/1971 : (1972) 4 SCC 694

16

Parshottam Mahadev Patharphod v. State, (1962) 64 Bom LR 788

95

Pawan Kumar v. State of Haryana, MANU/SC/0104/1998 : (1998) 3 SCC 309

129, 130

Phul Singh v. State of Haryana, MANU/SC/0203/1979 : AIR 1980 SC 249

133

Phulchand Dube, (1929) 52 All 152

105

Prahlad Singh v. State of Madhya Pradesh, MANU/SC/0848/1997 : AIR 1997 SC 3442

138

Prakash v. State of Haryana, MANU/SC/0986/2003 : (2004) 1 SCC 339

89

Pramod Mahto v. State of Bihar, MANU/SC/0416/1989 : AIR 1989 SC 1475

140

Pramode Mategaonkar, (1965) 2 Cr LJ 562

105

Pran Krishnan's case, (1882) 8 Cal 969

154

Pranab Biswas v. Mrinmayee Dassi, MANU/WB/0038/1976 : AIR 1976 Cal 156

129

Prem Narayan v. State of Madhya Pradesh, 1989 Cr LJ 707 (MP)

138

Prem Prakash v. State of Haryana, AIR 2011 SC 2677

141

Puran Singh v. State of Rajaslhan, 1985 Cr LJ 54 (Raj)

137

Pyarelal Bhargava v. State of Rajasthan, MANU/SC/0152/1962 : AIR 1963 SC 1094

94, 95, 96

Q

Queen v. Jhugroo, (1865) 4 WR (Cr) 2

5

Queen Empress v. Bal Gangadhar Tilak, (1897) ILR 22 Bom 112

38

Queen Empress v. Ganga Ram Santa Ram, (1884) ILR 9 Bom 135

95

Queen Empress v. Kangla, (1898) 18 AWN 163

49

Queen Empress v. Moss, (1894) 1 LR 16 All 88

115

Queen Empress v. Nagappa, (1890) ILR 15 Bom 344

94

Queen Empress v. Shashi Bhushan, 1893 All WN 96

115

Queen Empress v. Sri Churn Chungo, (1895) ILR 22 Cal 1017 (FB)

153

R

R. v. Davis, (1883) 15 Cox CC 174

50

R. v. Covinda, (1876) ILR 1 Bom 342

54

R. v. Prince, (1683) 2 Ch C 154

8

R. v. Prince, 1875 LR 2 CCR 154

85

R. v.RaisatAH, (1881) ILR 7 Cal 352

44

R. v. Russell, 1933 VLR 532

3

R. Matameswara (in re:), MANU/AP/0056/1956 : AIR 1957 AP 4

115

R.W. Valliant v. Elazor, (1924) 30 CWM 215

87

Rabindra Mahto v. State of Jharkhand, I (2006) CCR 44 (SC)

30

Rahaman Samail v. Emperor, AIR 1939 Lah 2450

54

Rajbir v. State of Haryana, MANU/SC/0967/2010 : AIR 2011 SC 568

126

Rajendra Harakchand Bhandari v. State of Maharashtra, MANU/SC/0368/2011 : AIR 2011 SC 1821

41

Rajinder v. State of Himachal Pradesh, 2003 Cr LJ NOC 143 (HP)

135

Rajwant Singh v. State of Kerala, AIR 1966 SC 1874

53

Raka v. Emperor, 1887 ILR 11 Bom 59

75

Ram Das v. State of Uttar Pradesh, MANU/SC/0173/1970 : AIR 1974 SC 1811

113

Ram Kumar v. State of Rajasthan, MANU/RH/0011/1970 : AIR 1970 Raj 60

49

Rama Krishna, 1888 ILR 2 Mad 49

105

Ramaswami Nadar v. State of Madras, MANU/SC/0048/1957 : AIR 1958 SC 56

105, 107

Rameshbhai Chandubhai Rathod v. State of Gujarat, MANU/SC/0075/2011 : AIR 2011 SC 803

67

Ramsundar Dubey v. State, MANU/UP/0072/1962 : AIR 1962 All 262

42

Reg v. George Walton, (1863) 169 ER 1399

98

Rewalpenta Venkalu v. State of Hyderabad, AIR 1956 SC 171

53

Rishi Kumar v. State of Haryana, 1997 Cr LJ 196

128

S

S. Vardarajan v. State, MANU/SC/0081/1964 : AIR 1965 SC 942

89

Sajjan Sharma v. State of Bihar, MANU/SC/0020/2011 : AIR 2011 SC 632

28

Sarla Prabhakar it. State of Maharashtra, 1990 Cr LJ 407

127

Satvir Singh v. State of Punjab, MANU/SC/0588/2001 : (2001) 8 SCC 633: AIR 2001 SC 2828

123, 124, 131

Satyavir Singh Rathi v. State, MANU/SC/0546/2011 : AIR 2011 SC 1748

27

Sayyad Abdul Satar v. Emperor, MANU/TN/0212/1928 : AIR 1928 Mad 588

86

Sekar v. Arumugham, 2000 Cr LJ 1552 (Mad)

96

Shabir Rashid v. State (Delhi), 1969 Cr LJ 1282 (Del)

137

Shaji v. State of Kerala, MANU/SC/0544/2011 : AIR 2011 SC 1825

29

Shakila Khader v. Nausher Game, MANU/SC/0168/1975 : AIR 1975 SC 1324

72

Shankarlal Kachrabai v. State of Gujarat, MANU/SC/0083/1964 : AIR 1965 SC 1260

66

Shanti v. State of Haryana, MANU/SC/0507/1991 : AIR 1991 SC 1226

130

Shiekh Hassan, (1887) Unrep Cr C 343

94

Shobha v. Emperor, AIR 1935 Oudh 446

48

Shrikant Anandrao Bhosle v. State of Maharashtra, MANU/SC/0835/2002 : (2002) 7 SCC 748

13

Shyam Sundar Gupta v. State of Uttar Pradesh, 1985 Cr LJ 1674 (All)

113

Somnath Das v. State, MANU/OR/0046/1969 : AIR 1969 Ori 138

19

Somnath v. State of Maharashtra, MANU/SC/0255/1972 : AIR 1972 SC 1490

109

Sri Bhagwan S.S.V.V.V. Maharaj v. State of Andhra Pradesh, MANU/SC/0402/1999 : (1999) 5 SCC 740

118

State (C.B.I./S.I.T.) v. Nalini, (1999) 5 Supreme 60

31

State v. Harbans Singh Kishan, AIR 1954 Bom 399

84, 86

State v. Hari Singh, MANU/RH/0018/1969 : AIR 1969 Raj 86

72

State v. Rayavarapu Punnayya, 1977 Cr LJ 1

53

State v. Sulekh Chand, AIR 1964 Punj 83

85

State of Bihar v. Mathu Pandey, (1970) 1 SCR 358

23

State of Gujarat v. Samaj, MANU/GJ/0064/1969 : AIR 1969 Guj 337

76

State of Haryana v. Raja Ram, MANU/SC/0262/1972 : AIR 1973 SC 819 : (1974) 2 SCR 728

85, 91

State of Haryana v. Sher Singh, MANU/SC/0773/2002 : (2002) 9 SCC 356

22

State of Himachal Pradesh v. Lekh Raj, MANU/SC/0714/1999 : AIR 1999 SC 3916

138

State of Himachal Pradesh v. M. Kala, MANU/HP/0011/1957 : AIR 1957 HP 42

85

State of Karnataka v. Basavegowda, 1997 Cr LJ (Kant HC) 4386

102

State of Madhya Pradesh v. Ram Prasad, MANU/SC/0084/1967 : AIR 1968 SC 881

54

State of Maharashtra v. Mayer Hans George, MANU/SC/0194/1964 : AIR 1965 SC 722

8

State of Maharashtra v. Prakash, MANU/SC/0238/1992 : AIR 1992 SC 1275

135

State of Maharashtra v. Rajendra Jawanmal Gandhi, MANU/SC/1335/1997 : (1997) 8 SCC 386

133

State of Punjab v. Gurmit Singh, MANU/SC/0366/1996 : AIR 1996 SC 1393: (1996) 2 SCC 384

137, 138, 144

State of Punjab v. Surjan Singh, 1976 Cr LJ 845

79

State of Rajasthan v. Noore Khan, AIR 2000 SC 1812

138

State of Uttar Pradesh v. Chhoteylal, MANU/SC/0053/2011 : AIR 2011 SC 697

134

State of Uttar Pradesh v. Rohan Singh, 1996 Cr LJ 2884 (SC)

27

Subhash v. State of Haryana, MANU/SC/1064/2010 : AIR 2011 SC 349

128

Subhash Shamrao Pachunde v. State of Maharashtra, IV (2005) CCR 316 (SC)

56, 62

Subramani v. State of Tamil Nadu, MANU/SC/0709/2002 : (2002) 7 SCC 210

23

Sudhakaran v. State of Kerala, MANU/SC/0901/2010 : AIR 2011 SC 265

11

Sukhbir Singh v. State of Haryana, MANU/SC/0116/2002 : (2002) 3 SCC 327

62

Surendra Mishra v. State of Jharkhand, MANU/SC/0018/2011 : AIR 2011 SC 627

11

Surendra Narayan Adicharya v. Emperor, (1911) ILR 39 Cal 522

38

Suresh Chandra v. State of Uttar Pradesh, MANU/SC/0435/2005 : AIR 2005 SC 3120

33, 63

Sushil Suri v. CBI, MANU/SC/0563/2011 : AIR 2011 SC 1713

31

Syed Akbar v. State of Karnataka, 1979 Cr LJ 1375

72

T

T.N. Lakshmaiah v. State of Karnataka, MANU/SC/0651/2001 : (2002) 1 SCC 219

12

Taiyab Khan v. State of Bihar (Now Jharkhand), 1 (2006) CCR 23 (SC)

123

Tara Singh v. State of Punjab, AIR 1951 EP 27

38

Tipai Bheer, (1866) 5 WR (Cr) 65

100

Tukaram v. State of Maharashtra, MANU/SC/0190/1978 : AIR 1979 SC 185

140, 146

Tulsi Ram v. State of Uttar Pradesh, MANU/SC/0390/1962 : AIR 1963 SC 666

113, 116

U

Uday v. State of Karnataka, MANU/SC/0162/2003 : AIR 2003 SC 1639

135

V

V. Raghavji Patel v. State of Maharashtra, MANU/SC/0091/1964 : AIR 1965 SC 1433

106

V. Subramani v. State of Tamil Nadu, MANU/SC/0179/2005 : AIR 2005 SC 1983

16

V.S. Achuthanandan v. R. Balakrishna Pillai, MANU/SC/0109/2011 : AIR 2011 SC 1037

110

Venkatasami's case

152

Vimla v. Delhi Administration, MANU/SC/0163/1962 : AIR 1963 SC 1572

119

Virsa Singh v. State of Punjab, MANU/SC/0041/1958 : AIR 1958 SC 465

54

Vishwanath v. State of Uttar Pradesh, MANU/SC/0027/1959 : AIR 1960 SC 67

87

Vithal Laxman Chalawadi v. State of Karnataka, MANU/SC/0861/2010 : AIR 2011 SC 173

26

W

Waryam Singh v. Emperor, AIR 1926 Lah 554

71

Y

Yogendra Morarji v. State of Gujarat, MANU/SC/0291/1979 : AIR 1980 SC 660

19

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