Aas v. Beham, (1891)

33

Abbasbhai v. R.G. Shah, MANU/MH/0336/1988 : AIR 1988 Bom 187

92

Abdul Badsha v. Century Wood Industries, AIR 1954 Mys 33

5, 9

Adarji Mancherji Deshi (in re:), AIR 1931 Bom 428

47

Addanki Narayanappa v. Bhakara Krishtappa, (1966) 3 SCR 400: MANU/SC/0281/1966 : AIR 1966 SC 1300

36, 46

Addl. C.I.T. v. Uttam Kumar Pramod Kumar, MANU/UP/0092/1978 : AIR 1978 All 397

73

Addl. Commr. of Income-Tax v. Uttam Kumar Pramod Kumar, MANU/UP/0361/1973 : 97 ITR 730: (1975) Tax LR 339 (All)

71

Agricultural Insurance Co. (in re:), (1870) LR 5 Ch

51

Airey v. Barham, (1861) 54 ER 768

40

Andhra Pradesh Coop. Wool Spg. Mills Ltd. v. Mahanandi & Co., (2003) 3 BC 313

107

Arenson v. Casson Beckman Ruttley & Co., (1977) AC 405

100

Arjun Kanaji Thanker v. Santa Ram Kanaji Thanker, 1969 UJ SC 405: (1969) 3 SCC 555:AIR 1969 NOC 77

35, 46, 48, 49

Arm Group Enterprises Ltd. v. Waldrof Restaurant, 2003 (1) RCR (Rent) 594 (SC): MANU/SC/0267/2003 : (2003) 6 SCC 423

44, 48

Arvind Construction Co. Pvt. Ltd. v. Kalinga Mining Corporation, MANU/SC/7697/2007 : AIR 2007 SC 2144

102

Ashutosh v. State of Rajasthan, MANU/SC/0520/2005 : (2005) 7 SCC 308

52, 61

Avula Construction (P) Ltd. v. Senior Divisional Electrical Engineer, Traction Distribution,MANU/AP/0302/1999 : AIR 1999 AP 318

23

B.V. Narasimhulu Chetty v. Ratakonda Krishna Murthy, MANU/AP/0100/1986 : AIR 1986 AP 177 

56

Bachubai v. Shamji, (1885) 9 Bom 536

75

Badley v. Consolidated Bank, (1888) 38 Ch D 238

19

Badri Prasad v. Nagarmal, MANU/SC/0009/1958 : AIR 1959 SC 559

25

Badrimal Ramcharan & Co., v. Gana Kaul, 1971 Kash LJ 127

106

Bajinath v. Chottelal, (1928) 26 MLJ 243

87

Banarsidas v. Kanshiram, 1963 SCD 758: MANU/SC/0302/1962 : AIR 1963 SC 1165

92

Bank of Australia v. Breillat, (1847) GMPC 193

53

Banshilal v. Jamuna Prasad, MANU/UP/0207/1981 : AIR 1981 All 324

90

Barbarilal v. Seikh Shukrulla, MANU/BH/0095/1939 : AIR 1940 Pat 1

28

Barclays Bank Trust Co. Ltd. v. Bluff, (1982) Ch 172

82

Basantlal Jalan v. Chiranjilal Sarawgi, MANU/BH/0033/1968 : AIR 1968 Pat 96

90

Beaven v. National Bank Ltd., (1906) 2 TLR 65

66

Bengal National Bank Ltd. v. Jatindra Nath Mazumdar, (1929) 56 Cal 556

59

Bentley v. Craven, (1853) 18 Beav 75: 104 RR 373

33

Bevan v. Webbs., 1903 All ER

38

Bhagwanji Devraj v. Union of India, 16 Guj LR 357

61

Bhawanilal Lachchi Ram v. Badrilal, MANU/MP/0031/1964 : AIR 1964 MP 153

16

Bignold v. Waterhouse, (1813) 105 ER 95

60

Birbal v. Firm Bogri Brothers, 1963 MPW (N) 50

105

Birdichand v. Harakchand, MANU/NA/0067/1939 : AIR 1940 Nag 211

8

Blisset v. Daniel, (1853)

78

Boda Narayan Murthy & Sons v. Valluri Venkata Saguna: (1977) 2 Andh WR 480:MANU/AP/0105/1978 : AIR 1978 AP 257

44, 48

British Home Insurance Corpn. v. Paterson, (1902) 2 Ch 404

76

Broadway Centre v. Gopaldas Bagri, MANU/WB/0099/2002 : AIR 2002 Cal 78

47

Burchell v. Wilde, (1900) 1 Ch 551

100

Burnell v. Hunt, (1841) 5 Jur 650

49

Byrne v. Reid, (1902) 2 Ch 735

74, 75

C.M. Muthukumaraswami v. Kumar Textiles, AIR 1966 Mad 433

110

C.V. Mulk v. Commissioner of Agriculture Income-Tax, 1980 Ker LT 933

41

Campell v. Campell, (1840) 7 Ch S Fin 160

28

Central Bank of India v. Tarseema Compressed Wood Mfg Co., MANU/MH/0039/1997 : AIR 1997 Bom 225

76

Chagganlal Gupta v. State of Uttar Pradesh, AIR 2008 (NOC) 2638

112

Chainraj Ramchand v. V.S. Narayaswami, MANU/TN/0245/1982 : AIR 1982 Mad 326

55

Chandrakant Manilal Shah v. Commissioner of Income-Tax, Bombay, MANU/SC/0745/1991 : AIR 1992 SC 66

6, 10

Chandrasekharan v. Kumaresan, (2000) 3 Mad LJ 475

86

Chaturbhuj Dharamdas Factory v. Damodar Jamunadas Zawar, MANU/MH/0067/1960 : AIR 1960 Bom 424

87

Chettiar Firm v. Dayabhoy, AIR 1935 Rang 59

89

Chettyar Firm v. Chettyar Firm, AIR 1933 Rang 120

18

Chhedilal v. Commissioner of Income-Tax, (1942) 17 Luck 246

15

Challakuru Chandrashekhar Reddy v. Pamuru Vishunu Vinodh Reddy, MANU/AP/0007/1995 : AIR 1995 AP 49

96

Chimanlal v. Firm New India Traders, MANU/BH/0008/1962 : AIR 1962 Pat 25

107

Cleather v. Twisden, 28 Ch D 340

64

Clement v. Ball, (1818) 3 De G&J 173

97

Commissioner of Income-tax v. A. Abdul Rahim, MANU/SC/0168/1964 : AIR 1965 SC 1703

24

Commissioner of Income-tax v. Abdul Khader Motor & Lorry Service, (1978) MANU/TN/0434/1976 : 112 ITR 360 (Mad)

45

Commissioner of Income-tax v. Badrilal Bholaram, MANU/MP/0004/1969 : AIR 1969 MP 9

39

Commissioner of Income-tax v. C.M. Kunammed, (1974) MANU/KE/0096/1972 : 94 ITR 179 (Ker)

45

Commissioner of Income-tax v. Hind Construction Ltd., (1972) MANU/SC/0327/1971 : 83 ITR 211

45

Commissioner of Income-tax v. Janab N. Hyath Batcha Sahib, (1969) MANU/TN/0261/1968 : 72 ITR 528

45

Commissioner of Income-tax v. Kandath Motors, MANU/SC/2126/1997 : (1997) 4 SCC 54

24

Commissioner of Income-tax v. Pigat Champan & Co., MANU/SC/0137/1982 : (1982) 2 SCC 330

85

Commissioner of Income-tax v. Sunil J. Kinariwala, MANU/SC/1120/2002 : AIR 2003 SC 668

69

Commissioner of Income-tax, Bombay v. Dwarkadas Khetan & Co., AIR 1961 SC 680

72

Commissioner of Income-tax, Madhya Pradesh v. Dewas Cine Corporation, MANU/SC/0140/1967 : AIR 1968 SC 676

96

Commissioner of Income-tax, Madhya Pradesh v. Seth Govind Ram Sugar Mills, MANU/SC/0170/1965 : AIR 1966 SC 24

91

Commissioner of Income-tax, Mysore v. Shah Mohandas, MANU/SC/0168/1965 : AIR 1966 SC 15

72

Commissioner of Income-tax, Patiala v. Hardit Singh, Pal Chand & Co., (1979) 120 ITR 189

53

Commissioner of Income-tax, West Bengal v. AW Figgis & Co., MANU/SC/0042/1953 : AIR 1953 SC 455

85

Comptroller and Auditor-General v. Kamlesh Vadilal Mehta, MANU/SC/0037/2003 : AIR 2003 SC 1096:(2003) 2 SCC 249

11, 24

Const v. Harris, (1823-24) TSR 496: (1824) 525

30, 37

Coope v. Eyre, 1788 1 HB 1

8

Coventry v. Barclay, (1863) 3 De GJ & S 320

30

Cox v. Coulson, (1916) 114 LT 599

18

Cox v. Hickman, (1860) 8 HLC 268: 125 RR 148

9, 10, 17, 50

D.C. Upreti v. B.D. Karnatak, MANU/UP/0176/1986 : AIR 1986 All 32

112

Dairy v. Peek, (1899) 14 AC 337

28

Danis v. Danes, (1894) 1 Cal 393

18

Davis v. Davis, (1894) 70 LT 265

18

Daw v. Herring, (1892) 1 Ch 284

43

Dawood Sahib v. Sheikh Mahideen, MANU/TN/0218/1937 : AIR 1938 Mad 5

42

Dayalal Trikamal v. Harjivandas Madhavji Mali

90

Dean v. McDowell, (1878) 8 Ch D 345

34

Debi Prasad v. Jairam, AIR 1952 Punj 284

47

Dena Bank v. Bhikhabhai Prabhudas Parekh & Co., MANU/SC/0317/2000 : (2000) 5 SCC 694

51

Deputy Commissioner of Sales Tax (Law) Board of Revenue (Taxes) v. K. Kelukutty,AIR 1985 SC 1143: (1985) 4 SCC 35

5, 24, 25

Devi Prasad Rai v. Kanahiyalal Mukharya, MANU/SC/0379/1986 : (1986) 4 SCC 5

55

Devji v. Magan Lal, MANU/SC/0020/1964 : AIR 1965 SC 139

57

Dharam Vir v. Jagan Nath, AIR 1968 Punj 84

72

Economic Transport Carrier v. Economic Transport Carrier (North), AIR 2003 Del 201

31,37

England v. Curling, (1844) 8 Beav 129: 133 RR 68

26

Erach F.D. Mehta v. Minoo F.D. Mehta, MANU/SC/0002/1970 : AIR 1971 SC 1653: (1970) 2 SCC 724

88, 92

ESIC v. Ramanuja Match Industries, MANU/SC/0203/1984 : AIR 1985 SC 278: 1985 (1) LLN 249: 1985 (66) FJR 108

6

Espley v. Williams, (1997) QBEG 137 CA

81

 Featherst for Laugh v. Fenwick, (1810) 17 Ves 298

92

Fox v. Clifton, (1830)

66

Froment v. Coulpland, (1824) 27 RR 575

8

 Gandhi & Co. v. Krishna Glass Private Ltd., MANU/MH/0272/1987 : AIR 1987 Bom 348

110

Ganesh Chandra v. Gopal Chandra, MANU/WB/0088/1976 : AIR 1976 Cal 459

78

Ganga Metal Refining Company v. Commissioner of Income-Tax West Bengal, MANU/WB/0105/1967 : AIR 1967 Cal 429

7

Ganpat Rai v. Abnash Chander, AIR 1973 J&K 74

44, 49

Gardner v. Mccutcheon, 1842 Beav 534

33

Gattulal v. Gulabsingh, MANU/SC/0006/1985 : AIR 1985 SC 547:

27

Gherulal Parekh v. Mahadev Das Maiya, MANU/SC/0024/1959 : AIR 1959 SC 781

22, 89

Ghisulal v. Haji Mohd, MANU/RH/0014/1981 : AIR 1981 Raj 58

57

Gillett v. Thoronton, 1875 LR 19

42

Goldburg v. Jenkins, (1889) 15 VLR 36

52

Gordon v. Holland, (1913) 108 LT Rep 385

34

Govind Nair v. Maga, (1948) 1 Mad 343

18

Green v. Howell, (1910) 102 LT 347 (CA): 1910 1 Ch 495

78

Gulab Singh v. Gattulal, 1970 MP LJ 389

21

Gumanmal v. Papurbai, (1914) 30 IC 24

47

Gurprasad Dayal v. L. Raghunath Prasad, MANU/UP/0032/1976 : AIR 1976 All 141

30, 32

Gurram Subbarayudu v. Motapothula Narasimham, MANU/AP/0065/1974 : AIR 1974 AP 307

61

Gvprel-Mee (J.V.) v. Court of Andhra Pradesh, MANU/AP/0189/2006 : AIR 2006 AP 169

7

Haji Hedayatullah v. Mahomed Kaneil, AIR 1924 PC 93

72

Haji Isa v. Sarnbai, MANU/NA/0177/1937 : AIR 1938 Nag 324

5

Haldiram v. Anand Kumar, MANU/SC/0144/2000 : AIR 2000 SC 1287

111

Harmohan v. Sudharsan, (1921) 25 Cal WN 847

88

Hawken v. Bourn, (1841) 8 M&W 703

51

Hawtayne v. Bourne, 1841 7 M/W 595

58

Helmare v. Smith, (1886) 35 Ch D 436

29

Helper Girdharbhai v. Saiyad Mohamad Hirasahab Kadri, MANU/SC/0381/1987 : AIR 1987 SC 1782

4, 20

Het Ram v. Firm Subhag Chand, AIR 1941 Oudh 376

105

Hossen Kassam v. Commissioner of Income-Tax, (1937) 2 Cal 160

11

Hulton v. Lister, (1890) 62 LT 200 (CA)

14

Inder Singh Sham Singh v. Brahma Deo Prasad, (1958)

108

Indian Medical Association v. V.P. Santha, MANU/SC/0836/1995 : (1995) 6 SCC 651

9

Iqbalnath v. Rameshwarnath, MANU/MH/0177/1976 : AIR 1976 Bom 405

21

Irimble v. Goldberg, (1906) AC 494 PC

27

ITO (III) v. Arunagiri Chettiar, MANU/SC/0543/1996 : (1996) 9 SCC 33

52

J.K. Finance Chit Funds v. R. Surya Kumar, MANU/AP/0927/2003 : AIR 2004 AP 190

101

Jag Mohan Chawla v. Dera Radha Swami Satsang, MANU/SC/0565/1996 : AIR 1996 SC 2222

45

Jagat Mittar Saigal v. Kailash Chander Saigal, AIR 1983 Del 134

108

Jagdish Chandra Gupta v. Kajaria Traders (India) Ltd., AIR 1964 SC 1881

112

Jai Narayan Mishra v. Hashmathunnissa Begum, MANU/AP/0403/2002 : AIR 2002 AP 389

45, 90

Janaki Prasad v. Someshwar Prasad, AIR 1923 Oudh 23

97

Jennings v. Baddley, (1856) 3 K&J 78; 69 ER 1029

94

Jopari v. Laxmana Swami, AIR 1971 SC 1953

87

Juggilal Kamlapat v. Sew Chand Bagree, MANU/WB/0124/1960 : AIR 1960 Cal 463

68

Jwaladutt R. Pillani v. Bansilal Motilal, AIR 1929 PC 132

68

K. Pitchiah Chettiar v. G. Subramaniam Chettiar, ILR 58 Mad 25

38

K.A. Gundu Rao v. Shri Ramnarayan Avadhani, MANU/KA/0030/1994 : AIR 1994 Kant 217

96

K.A. Louiz v. A.A. Augustin, MANU/KE/0194/2004 : AIR 2005 Ker 1

52

K.R. Mallesha v. Ramnath, MANU/AP/0061/1974 : AIR 1974 AP 53

87

Kallepally Krishna Raju v. Commr & Inspector-General of Registration and Stamp,AIR 2007 (NOC) 2254 (AP)

44

Kapurchand v. Laxman, MANU/NA/0081/1951 : AIR 1952 Nag 57

105

Karmali Abdulla v. Vara Karimji Jiwani, 17 BCR 103

22

Karnataka Rare Earth v. Senior Geologist Department of Mines and Geology, AIR 2004 SC 2915

39

Karumurthi Thiagarajan Chettiar v. EM Muthappa Chettiar, MANU/SC/0059/1961 : AIR 1961 SC 1225

21, 85, 90

Kavita Trehan v. Balsara Hygiene Products Ltd., AIR 1992 Del 92

110

Keith Spicer Ltd. v. Mansell, (1970) 1 All ER 462

8

Kerala Roadlines Corp. v. C.I.T. Kerala, MANU/KE/0076/1964 : AIR 1964 Ker 251

107

Keshavji Raviji & Co. v. Commissioner of Income-Tax, (1990) 2 SCC 231

39

Keshavlal Lallubhai Patel v. Patel Bhailal Narandas, MANU/GJ/0059/1968 : AIR 1968 Guj 157

21, 89

Khan v. Miah, (2000) 1 WLR 2123

8, 17

Khush Lal Khemgar Shah v. Khorshed Banu Dadiba Boatwala, MANU/SC/0014/1970 : AIR 1970 SC 1147

47, 87, 99

Kilshaw v. Jukes, (1873) LJ QB 217

18

Kishore Kumar B. Zaveri v. Navin Chandra H. Somaiya, MANU/MH/0338/1998 : AIR 1998 Bom 153

111, 113

Kottapally Jaggaiah v. Kokumanu Venkatasatyanarayana, MANU/AP/0163/1984 : AIR 1984 AP 149

8, 23

Krishna Motors Service v. H.B. Vittala Kamath, MANU/SC/0558/1996 : (1996) 10 SCC 88: AIR 1996 SC 220

107

Krishnamachariar v. Shankar Sah, (1920) 22 Bom LR

32

Krishnji v. Abdul, (1941) 43 Bom LR 888

54

Lachmandas v. Gulab Devi, MANU/UP/0227/1935 : AIR 1936 All 270

49

Lachmi Narayan v. Beniram, (1931) 53 All 479: MANU/UP/0342/1930 : AIR 1931 All 327

71, 72

Laxmichand v. Amirchand, AIR 1932 Sind 164

88

Laxmidas Dayabhai Kabrawala v. Nanabhai Chunilal Kabrawala, MANU/SC/0019/1963 : AIR 1964 SC 11

99

Loonkaran Sethai v. Ivan E. John, MANU/SC/0048/1976 : AIR 1977 SC 336

107, 109

Lovergrove v. Nelson, (1834) 3 Ny & K, 120: 40 RR 1.2

75

M.C. Sharma v. B.C. Sharma, MANU/UP/0183/1986 : AIR 1986 All 69

83

Mahadeodas v. Gerulal Parakh: MANU/WB/0180/1958 : AIR 1958 Cal 703

8

Mahadev v. Gannu, (1925) 27 BLR 500

32

Mahendra Singh Chaudhary v. Tej Ram Singh, MANU/UP/0170/1987 : AIR 1987 All 152

108

Mallow March & Co. v. Court of Wards, (1872) LR 4 PC 419

17, 19

Mangilal v. Bhanwarlal, MANU/RH/0051/1963 : AIR 1963 Raj 153

69

Mansha Ram v. Tej Bhan, AIR 1958 Punj 5

38

Manu v. D. Arey, 1968 2 All ER 172

22

Martyer v. Gray, (1863) 14 CB

66

Mathura Nath v. Shreejukta Bageshwari, (1927) 4 Cal LJ 362

54

Mayo Pharmacy v. Aboobacker Haji, 1990 (1) KLT 153

95

Mclaren v. Versochayle, (1901) 6 CWN 429

20

McLood v. Dowing, (1927) 43 TLR 655

92, 93

Meganand Ex-parte Delhasse (in re:)

19

Menendoz v. Holt, (1888) 128 US 514

99

Miles v. Clarke, (1953) 1 WLR 537: 1983 All ER 779

48

Mohanlal Bahri (deceased) by LRs. v. K.L. Bahri, MANU/UP/0499/1997 : AIR 1998 All 247

47

Mohanlal Daulatram v. Commissioner of Income-Tax, 1991 Supp (2) SCC 696: MANU/SC/0127/1991 : AIR 1991 SC 479

18

Mohd. Uduman v. Mohd. Aslym, MANU/SC/0238/1991 : (1991) 1 SCC 412

86

Mulchand v. Manekchand, (1906) 8 Bom LR 8

76

Munshi Abdul Latiff v. Gopeswar Chottoraj, 1932 56 Cal LJ 172: MANU/WB/0185/1932 : AIR 1933 Cal 204

16, 20

Munshiram v. Municipal Committee, MANU/SC/0392/1979 : (1979) 3 SCC 83

23

N. Khadervali Saheb v. N. Gudu Saheb, MANU/SC/0088/2003 : (2003) 3 SCC 229

11

N.B. Singh v. C.I. Stamp, MANU/UP/0001/1972 : AIR 1972 All 1

88

N.C. Mukherjee v. Biro Das, ILR 1901 Cal 397

83

N.V. Kamat v. Alfredo Antonio Doe Martins, MANU/SC/0203/1985 : (1985) 2 SCC 574

50

Nabinchandra v. Moolchandra, MANU/MH/0059/1966 : AIR 1966 Bom 111

28

Nandchand Gangaram v. M.M. Saddal, MANU/SC/0047/1976 : AIR 1976 SC 835

15

Nandlal Sohanlal, Jullunder v. C.I.T., Patiala, AIR 1977 P&H 320

90

Narayanappa v. Bhaskara Krishnappa, MANU/SC/0281/1966 : AIR 1966 SC 1300

43

Narinder Singh Randhwa v. Hardial Singh Dhillion, AIR 1985 P&H 41

95

Nathilal v. Srimal, MANU/UP/0231/1939 : AIR 1940 All 230

23

Neel Comul Mookerjee v. Bipro Das Mookerjee, (1901) 28 Cal 597

84

Neilson v. Massend Iron Co., 1886

42

New Harizons Ltd v. Union of India, MANU/SC/0564/1995 : (1995) 1 SCC 478

24

Nissar Ahmed v. Nasima Bi, 1970 MLJ 512

22

Noor Mohd Mir v. Qadir Mir, AIR 1983 (NOC) 181

44

Oriental Fire and General Insurance Co. Ltd. v. Union of India, MANU/BH/0033/1991 : AIR 1991 Pat 250

108

P. Ananda Rao v. G. Raja Rao, AIR 1978 AP 256

108

Pabitra Construction Co. v. UCO Bank, AIR 2008 Cal 103

29

Pamuru Vishnu Vinodh Reddy v. Chellakuru Chandrashekhar Reddy, MANU/SC/0123/2003 : (2003) 3 SCC 445

82

Pariambala Chettair v. M. Ghosh, (1945) 1 MLJ 279

57

Parmanand Vadilal Vasanti v. State of Gujarat, MANU/GJ/0146/1994 : AIR 1994 Guj 206

95

Parson v. Hayword, (1862) 4 DFJ 474

42

Popular Auto Mobiles v. G.K. Channi, MANU/KE/0119/2001 : AIR 2002 Ker 33

108

Porter v. Incell

65

Pradeep Kumar v. Gopal Chandra, MANU/WB/0025/1981 : AIR 1981 Cal 85

112

Pratapchand v. Jehangirji, 42 Bom LK 487

109

Pratibha Rani v. Saroj Kumar, MANU/SC/0090/1985 : (1985) 2 SCC 370

4, 6

Prem Bullabh v. Mathura Dutt, MANU/SC/0035/1966 : AIR 1967 SC 1342

27

Prem Raj v. Bhani Ram, ILR (1946) 1 Cal 191

45

Pulin v. Mahendra, (1921) 34 Cal LJ 405

34

Punjab Bank v. Mauhammad, 15 Lah 625

56

R.S. Rajendran v. Shankar Sundaram, MANU/SC/7026/2008 : AIR 2008 SC 1170

52

Rabindra Nath v. P.A. Padmanabhan, MANU/TN/0051/1992 : AIR 1992 Mad 264

111

Raghumal Khandelwal v. Official Assignee, (1923) 28 CWN 34

20

Raghunandan v. Harmasjee, MANU/MH/0152/1926 : AIR 1927 Bom 187

9

Raghunath Sahu v. Trinathdas, MANU/OR/0002/1985 : AIR 1985 Ori 8

4

Rajnikant Hashmukhlal Galwala v. Natraj Theatre, MANU/GJ/0150/1999 : AIR 2000 Guj 80

55

Rakesh Kumar Dinesh Kumar v. UG Hotels and Resorts Ltd., MANU/HP/0102/2006 : AIR 2006 HP 135

6

Ram Adhar v. Rama Kiral Tiwari, MANU/UP/0224/1981 : AIR 1981 All 405

107, 109

Ram Laxman Sugar Mills v. CIT, Uttar Pradesh, (1967) MANU/SC/0176/1967 : 66 ITR 613 (SC)

15

Ram Nandan Prasad Sinha v. K.M. Consultants, MANU/MH/0540/2001 : AIR 2002 Bom 90

112

Ram Sahai Mal v. Biseshwar Nath Pal, MANU/BH/0066/1963 : AIR 1963 Pat 221

45

Ramnik Vallabhdas Madhvani v. Taraben Pravinlal Madhavani, MANU/SC/0891/2003 : (2004) 1 SCC 497

100

Rampadevi v. Bishambar Nath, MANU/UP/0005/1976 : AIR 1976 All 19

112

Rasdas v. Mukut Dhari, AIR 1952 UP 1

23

Rashiklal & Co. v. Commissioner of Income-Tax, Orissa, AIR 1998 SC 401

6, 11

Ravi Prakash Goel v. Chandra Prakash Goel, MANU/SC/7232/2007 : AIR 2007 SC 1517

90

Rawlison v. Clarke, (1846) 153 ER 860

21

Rhodes v. Moules, (1895) 1 Ch 236

64

Robinson v. Anderson, (1855) 20 Beau

38

Robinson v. Ashton, (1875) 20 E.g. 25

48

S. Ahmed Khan v. Turup Mohd Hayat, AIR 1953 Mys 4

112

S. Pravathammal v. C.I.T., (1987) MANU/TN/0112/1984 : 163 ITR 161

91

S.V. Chandra Pandian v. S.V. Sivalinga Nadar, MANU/SC/0450/1993 : (1993) 1 SCC 589

44

Sadan Singh v. New Delhi Municipal Committee, AIR 1989 SC 1988

7

Sadhu Narayan Aiyangar v. Ramaswami, ILR 32 Mad 203

40

Sahu Rajeshwar Nath v. I.T.O., Meerut, MANU/SC/0233/1968 : AIR 1969 SC 667

49, 61

Samalbhai v. Someshwar, (1880) 5 Bom 38

15

Sanganer Dal and Flour Mill v. F.C.I., AIR 1982 SC 481

55

Santdas Moolchand Jhangiani v. Shivdayal Gurudasmal Massand, MANU/MH/0042/1971 : AIR 1971 Bom 237

86

Sanyasi Charan Mandal v. Krishnadhan Banerji, 1922 LR 49

71

Sasthi Kenkar v. Man Gobinda, MANU/BH/0077/1919 : AIR 1919 Pat 386

32

Sathappa v. Subramaniam, MANU/PR/0004/1927 : AIR 1927 PC 70

87

Satyanarayan Murthi v. Gopalan, (1939) 2 MLJ 279: MANU/TN/0082/1939 : AIR 1939 Mad 891

74

Scarf v. Jardine, (1882) 7 App Cas 345

67

Senaji Kapurchand v. Pannaji Devichand, MANU/PR/0110/1930 : AIR 1930 PC 300

23

Sharad Vasant Katak v. Ramniklal Mohanlal Chowda, MANU/SC/0910/1998 : (1998) 2 SCC 171

85

Shashi Kapila v. R.P. Ashwin, MANU/SC/0722/2001 : AIR 2002 SC 101

46

Shivaram v. Gaurishankar, MANU/MH/0035/1961 : AIR 1961 Bom 136

71

Shivganda Ravji Patil v. Chandrakant Neelkanth Sadalge, MANU/SC/0010/1964 : AIR 1965 SC 212

73

Shivraj Fine Arts Litho Works v. Purushottam, MANU/MH/0003/1993 : AIR 1993 Bom 30

107

Shivraj Reddy & Bros. v. S. Raghu Rao Reddy, AIR 2002 NOC 120 (AP)

78

Shreeram Finance Corporation v. Yasin Khan, MANU/SC/0341/1989 : AIR 1989 SC 1769

110

Shri Chemical Corporation, Ahmedabad v. Miraben Profulbhai Contractor, MANU/GJ/0139/2000 : AIR 2001 Guj 171

48

Shriram v. Gaurishankar, MANU/MH/0035/1961 : AIR 1961 Bom 136

72

Sitaram v. Chimandas, 1928 ILR 52 Bom

57

Smith v. Anderson, (1880) 15 Ch 247

8

Sohanlal v. Amia Chand & Sons, AIR 1977 SC 2572

91

Somasundaram v. S. Chettiar, MANU/PR/0055/1938 : AIR 1938 PC 277

39

South Eastern Coal Fields Ltd. v. State of Madhya Pradesh, MANU/SC/0807/2003 : AIR 2003 SC 4482

39

State of Punjab v. Jullundur Vegetable Syndicate, MANU/SC/0296/1965 : AIR 1966 SC 1295

25

Stekel v. Elice, (1973) 1 WLR 191

20

Structure Meel of India v. Bharat Kumar Pahlajrai, MANU/TN/0227/1982 : AIR 1982 Mad 51

50, 51

Subhash Chandra Kesarwani v. Asstt. Registrar Firms Societies & Chits Allahabad, MANU/UP/0219/2003 : AIR 2003 All 254

93

Sujan Suresh Sawant v. Dr. Kamlakant Shantaram Desa, MANU/MH/0472/2004 : AIR 2004 Bom 446

46

Sunil Siddharthbhai v. Commissioner of Income-Tax, Ahmedabad, Gujarat, MANU/SC/0164/1985 : AIR 1986 SC 368:(1985) 4 SCC 519

45, 46

Suraj Bhadur v. Mahadeo, MANU/RH/0077/1963 : AIR 1963 Raj 241

95

Suresh Kumar v. Amrit Kumar, AIR 1982 Del 131

29, 31, 36

Syndicate Bank v. R.S.R. Engg. Works, MANU/SC/0404/2003 : (2003) 6 SCC 265

43

T.B. Mody v. Ghanshyam, MANU/KA/0070/1987 : AIR 1987 Kant 268

32

T.M.A. Pai Foundation v. State of Karnataka, MANU/SC/0905/2002 : (2002) 8 SCC 481

9

T.O. Alias v. T.O. Abraham & Co., MANU/KE/0157/2004 : AIR 2004 Ker 344

39

Tajmul v. Ahmed Ali, ILR 1938 13 Luck 219

5

Thomas v. Atherton, (1877) 10 Ch D 185

40

Tilokram Ghosh v. Gita Rani, MANU/WB/0045/1989 : AIR 1989 Cal 254 (258)

83

Tower Cabinet Co. Ltd. v. Ingram, (1949) 1 All ER 1033

66

Trilok Chand Jain v. Darshan Lal Jain, AIR 1985 JK 50

95

Uttar Pradesh State Sugar Corpn. Ltd. v. Jain Construction Co., MANU/SC/0681/2004 : AIR 2004 SC 4335

111

V.H. Patil & Co. v. Hirubhai Himabhai Patel, (2000) 4 SCC 38

94

V.P.R. Prabhu v. S.P.S. Prabhu, AIR 1985 Ker 285

69

Ved Gupta v. Apsara Theatres, MANU/SC/0043/1983 : (1983) 4 SCC 323

48

Velji Raghavji v. State of Maharastra, MANU/SC/0091/1964 : AIR 1965 SC 1433

35

Venkat v. Natesa, (1939) I MLJ 905

62

Venkatarama Iyer v. Balayya, MANU/TN/0360/1936 : AIR 1936 Mad 595

71

Venttey v. Creanen, (1853) 1 Wiven Reports 75

27

Vora v. Sheth, MANU/WB/0056/1973 : AIR 1973 Cal 279

22

Walker v. Hirsch, 1884 27 Ch DIV 460

16

Walker West Developments v. F.I. Emmett, (1978) 252 E4

9

Watts v. Driscall, (1901) 1 Ch 294

69

Wood v. Wood, LR 9 Ex 190: (1874) 43 LJ Ex 153

78

Y. Venkanna Chowdhry (died) v. G. Lakshmidevamma, MANU/TN/0023/1994 : AIR 1994 Mad 140

31