A

A.D.M., Jabalpur v. Shivakant Shukla, MANU/SC/0029/1975 : AIR 1976 SC 1027

13

A.T. Baby Warghese v. State of Kerala, 1981 Cr LJ 1165

37

A.V. Sreedhar Reddy v. State of Andhra Pradesh, (1985) 3 APLJ 304

52

Abdul Halim v. State of West Bengal, MANU/WB/0058/1961 : AIR 1961 Cal 257

29

Abdul Rahman Antulay v. R.S. Nayak, MANU/SC/0326/1992 : AIR 1992 SC 1701

18

Abhinandan Jha v. Dinesh Mishra, AIR 1961 SC 117

45

Administrator-General v. Prem Lal, 22 IA 107

2

Adri Dharan Das v. State of West Bengal, I (2005) CCR 221 (SC)

86, 88, 89, 90

Ahmed’s case, 17 CWN 980

119

Amar Singh v. Balwinder Singh, MANU/SC/0065/2003 : (2003) 2 SCC 518: 1 (2003) SLT 733

24

Amrendra Nath v. State of Bihar, MANU/BH/0017/1955 : AIR 1955 Pat 106

12

Anu Meah v. Tripura Administration, AIR 1961 Tri 4

24

Anwari Begum v. Sher Mohammad, IV (2005) CCR 25 (SC)

82

Arun Shourie v. State, 1989 Raj Ch Crl 25

30

Aslam Meah, (1917) 45 Cal 816

109

Asstt. Collector of Customs v. L.R. Melwani, MANU/SC/0279/1968 : AIR 1970 SC 962

50

B

B.P. Zina, 1970 Cr LJ 919

74

Baidya Nath Singh v. Muspratt, ILR 14 Cal 141

53

Balachand Jain v. State of Madhya Pradesh, AIR 1977 SC 366: (1976) 4 SCC 572

86, 87, 91

Balakrishnan v. State, MANU/KE/0100/1958 : AIR 1958 Ker 283

57

Balwant v. State MANU/SC/0075/1977 : AIR 1977 SC 2265

120

Bandhu Lal v. Chattu Gope, AIR 1918 Cal 850

2

Beli Ram v. State of Himachal Pradesh, 1980 Cr LJ 391

32

Bhagat Singh v. State, AIR 1952 SC 45

67

Bihar Legal Support Society v. Chief Justice of India, MANU/SC/0213/1986 : 1986 (4) SCC 764

90

Binay Das v. State of Orissa, (1987) 64 Cut LT 8

29

Bindeshwari Prasad Singh v. Kali Singh, MANU/SC/0100/1976 : AIR 1977 SC 2432

2

Budhai Sheikh, (1905) 33 Cal 292

59

C

Chamukuttan Nair v. State of Kerala, (1965) 1 Cr LJ 387 (2)

5

Chandra v. State, (1951) 53 Bom LR 928 (Full Bench)

59

Chandrashekhanan, M.R. v. State of Karnataka, (1978) 2 Kar LJ 273

33

Chandubhai Goverdhanbahi v. State, (1960) 2 GLR 266

72

Chinan Singh v. E., ILR 15 Lah 814

24

Chinna Ramana Gowd v. Emperor, ILR 31 Mad 506

36

Chittaranjan Das v. State of West Bengal, MANU/WB/0039/1963 : AIR 1963 Cal 191

4

D

D.K. Basu v. State of West Bengal, MANU/SC/0157/1997 : AIR 1997 SC 610

18

Darshan Singh Ram Singh v. State of Maharashtra, MANU/SC/0089/1971 : (1971) 2 SCC 654: AIR 1971 SC 2372

49

Dattatraya v. Wadilal Panchal, MANU/MH/0233/1957 : AIR 1958 Bom 335

49, 52

Dhanjibhoy v. Karim Khan, (1904) PR No. 14 of 1905

57

Dharma Ram Bhagare v. State of Maharashtra, 1974 (II) SCJ 349

23

Dolat Ram v. State of Haryana, MANU/SC/0921/1995 : 1995 (1) SCC 349

84

E

E. Pedda Subba Reddy v. State, MANU/AP/0079/1969 : AIR 1969 AP 281

7

Emperor v. Alloomiya Hussain, ILR 288

12

Emperor v. Nga Aung Po, 2 Cr LJ 474

36

Emperor v. Thakuri, MANU/OU/0080/1940 : AIR 1940 Oudh 413

29

F

Father Godfrey Meeus v. Simon Dulac, AIR 1950 (Nag) 454

109

G

Ganesh (in re:), ILR 13 Bom 590 (FB)

1

Gopal Das Sindhi v. State of Assam, AIR 1961 SC 986

50

Gopalan v. State of Madras, MANU/SC/0012/1950 : AIR 1950 SC 27

2

Govind S. Walanalkar v. Pandarinath, (1985) 87 Bom LR 1

25

Guru Charna (in re:), 1 CWN 650

12

Gurbaksh Singh Sibbia v. State of Punjab, MANU/SC/0215/1980 : AIR 1980 SC 1632: 1980 (2) SCC 565

85, 91

Gurbaksh Singh v. State of Punjab, MANU/SC/0215/1980 : AIR 1980 SC 1632

117

Gurcharan Singh v. State (Delhi Administration), AIR 1978 SC 179: (1978) 1 SCC 118

83, 95

H

H.S. Bains v. State, MANU/SC/0126/1980 : AIR 1980 SC 1883

30

Hafiz Mohammad v. Emperor, MANU/BH/0132/1931 : AIR 1931 Pat 150

32

Haiders case, 36 A 222

119

Harbir Singh v. State, AIR 1952 Pepsu 29

52

Hasan Adbulla v. State, MANU/GJ/0059/1962 : AIR 1962 Guj 218

22

Hasib v. State of Bihar, MANU/SC/0180/1971 : AIR 1972 SC 283

23

Hittu Bansi v. Sheolal Dinaji, MANU/NA/0128/1947 : AIR 1948 Nag 243

36

Hussainara Khattoon v. State of Bihar, AIR 1980 SC 1819

16

I

Inder, (1941) 22 Lah 519

79

Indupuri Gangarazu (in re:), 2 Weir 239

52

J

J.K. More v. Chief Presidency Magistrate, 71 Cal WN 508

11

Jagannath v. State of Harayana, 1983 Cr LJ 1574

60

Jagmalaram v. State of Rajasthan, 1982 Cr LJ 2314

64

Jai Sankar (Dr.) v. State of Himachal Pradesh, AIR 1972 SC 3267

74A

Jai Singh v. State, AIR 1967 Del 14

24

Jamaluddin Sk. v. State of Bihar, 1980 Cr LJ 1054

52

Janata Dal v. H.S. Chowdhary, III (1992) CCR 326 (SC): MANU/SC/0532/1992 : 1992 (4) SCC 305

111

Jayendra Saraswathi Swamigal v. State of Tamil Nadu, MANU/SC/0017/2005 : AIR 2005 SC 716

81

Joginder Kumar v. State of Uttar Pradesh, MANU/SC/0311/1994 : (1994) 4 SCC 260

19

K

K. Dhulabhai v. P. Ganesh Bhai, 1969 Cr LJ 729

73

K. Prema S. Rao v. Yadla Srinivasa Rao, MANU/SC/0890/2002 : (2003) 1 SCC 217: 2003 Cr LJ SC 69: AIR 2003 SC 11

58

K.L. Verma v. State, (1996) 7 SCALE 20

87

K.M. Nanawati v. State of Maharashtra, MANU/SC/0147/1961 : AIR 1962 SC 605

28

K.N.N. Ayyanger v. State, AIR 1954 MB 101

29

Kachi Hazam v. Seraj Khan, MANU/WB/0278/1934 : AIR 1935 Cal 403

24

Kadiri Kunhahammad, MANU/SC/0212/1959 : AIR 1960 SC 661

57

Kailash v. Laxminarayan, AIR 1966 Raj 364

71

Kalyan Chandra Sarkar v. Rajesh Ranjan @ Pappu Yadav, MANU/SC/0045/2005 : AIR 2005 SC 921:AIR 2004 SC 1866: (2004) 7 SCC 528: II (2004) CCR 16 (SC):II (2004) SLT 605: JT 2004 (3) SC 442

75, 82, 85, 91, 92

Kanchan Gorhi v. Ram Kishun Mundal, ILR 36 Cal 72

53

Kanshiram Jhunjhunwalla v. State, (1935) 62 Cal 808

60

Karumuthu S. Chokalingam v. T. Kannappan, 1976 LW (Cr) 60

55

Kaushalya v. State, MANU/SC/0082/1965 : AIR 1966 SC 22

121

Khatri v. State of Bihar, MANU/SC/0518/1981 : AIR 1981 SC 928: 1981 Cr LJ 470

66

Khushi Ram v. Hashim, AIR 1959 SC 542

2

King v. Saw Min, AIR 1939 Rang 219

38

Kishore Singh v. State of Rajasthan, MANU/SC/0072/1980 : AIR 1981 SC 625

17

Krishnan v. State of Madras, MANU/SC/0008/1951 : AIR 1951 SC 301

2

L

Lachmanan Chetti v. King-Emperor, (1904) 1 Cr LJ 539 (540)

34

Lal Chand v. State, (1964) 2 Cr LJ 115

29

Lohana Dhiraj Lal v. State 1973 Cr LJ 82

74

M

M.L. Sethi v. R. P. Kapur, MANU/SC/0098/1966 : AIR 1967 SC 528 (536, 537)

5

M.P. Sharma v. Satish Chandra, MANU/SC/0018/1954 : AIR 1954 SC 300

14

Madhu Bala v. Suresh Kumar, MANU/SC/0806/1997 : (1997) 8 SCC 476

46

Mahesh Parsad v. Mahavir Singh, MANU/UP/0132/1960 : AIR 1960 All 507

74

Maneka Gandhi v. Union of India, MANU/SC/0133/1978 : AIR 1978 SC 597

17

Maniappa v. State, (1980) 1 Crimes 94

52

Manicka Reddy (in re:), MANU/TN/0430/1967 : AIR 1968 Mad 225

35

Mannalal v. State, MANU/WB/0117/1967 : AIR 1967 Cal 478

57

Manorama Mohapatra v. Harihar Sathua, (1990) 1 Crimes 496

54

Methu Ram Das v. Jagannath Dass, ILR 28 Cal 794

36

Minu Kumari v. State of Bihar, II (2006) CCR 137 (SC)

53, 54, 111

Moosa v. Sub-Inspector of Police, II (2006) CCR 445 (FB)

114

Mor Mohamud v. Emperor, AIR 1940 Sind 168

37

Moti Ram v. State of Madhya Pradesh, MANU/SC/0132/1978 : (1978) 4 SCC 47

99

N

N.H. Hoskot v. State of Maharashtra, MANU/SC/0119/1978 : AIR 1978 SC 1548

15

Nandini Satpathy v. P.L. Dani, MANU/SC/0139/1978 : AIR 1978 SC 1025

14

Nanilal Samanta v. Robin Ghose, (1964) 1 Cr LJ 186

50

Narayan v. Shankarsingh, MANU/NA/0075/1944 : AIR 1944 Nag 318

55

Nazir Ahmed v. King Emperor, MANU/PR/0020/1936 : AIR 1936 PC 253

43

Niranjan Singh v. Prabhakar Rajaram Kharote, MANU/SC/0182/1980 : AIR 1980 SC 785

90

P

P. Ramachandra Rao, (2002) 4 SCC 507

18

P.L. Jalan v. Gour Mohan Chandra, 1969 Cr LJ 808

34

Pakala Narayana Swami v. Emperor, MANU/PR/0001/1939 : AIR 1939 PC 47

35

Panchanan Mishra v. Digambar Mishra, 1 (2005) SLT 546: I (2005) CCR 77 (SC): 2005 (3) SCC 143

83

Parwari v. Emperor, MANU/UP/0327/1919 : AIR 1919 All 276

26

People v. Defore, 242 NY 13

19

Piraen’s case, 21WR 66 Cr.

119

Prabhu v. Emperor, MANU/PR/0035/1944 : AIR 1944 PC 73

29

Prahlad Singh Bhati v. N.C.T. of Delhi, MANU/SC/0193/2001 : (2001) 4 SCC 280

97

Pramathanath v. Saroj Ranjan, 1962 (Supp) 2 SCR 297

55

Prem Shankar v. Delhi Administration, MANU/SC/0084/1980 : AIR 1980 SC 1535

17

Prematha Nath Mukherjee v. State of West Bengal, MANU/SC/0083/1960 : AIR 1960 SC 810: 1960 Cr LJ 1165:

(1960) 3 SCR 245

69

Public Prosecutor v. Hatam Bhai, AIR 169 AP 99

30

Public Prosecutor, Madras v. George Williams @ Victor, MANU/TN/0336/1951 : AIR 1951 Mad 1042

94

Pullamma v. Emperor, 1932 Mad Cr C 67

39

Puran v. Ram Bilas, III (2001) SLT 869: II (2001) CCR 255 (SC): MANU/SC/0326/2001 : 2001 (6) SCC 338

82

Pyli Yaccob v. State, AIR 1953 TC 466

7

Q

Queen-Express v. Kuniyil Raru, ILR 24 Mad 337

51

R

R.P. Kapur v. State of Punjab, MANU/SC/0086/1960 : AIR 1960 SC 866

112

Raghubir Saran (Dr.) v. State of Bihar, MANU/SC/0061/1963 : AIR 1964 SC 1

111

Rahim Sheikh v. R., MANU/WB/0501/1923 : AIR 1923 Cal 724

2

Ram Chander v. State of Haryana, MANU/SC/0206/1981 : AIR 1981 SC 1036

66

Ram Chandra v. State of Uttar Pradesh, 1977 Cri LJ 1783

12

Ram Govind Upadhyay v. Sudarshan Singh, II (2002) CCR 16 (SC): II (2002) SLT 587:MANU/SC/0203/2002 : (2002) 3 SCC 598

82

Ram Krishna Dalmia v. State, 1958 Pun 172

25

Ram Kumar v. State, 1976 CLR 67 (P&H)

29

Ram Rijhumal v. State, MANU/MH/0036/1958 : AIR 1958 Bom 125 (132)

33

Ramaswami (in re:), MANU/TN/0075/1922 : AIR 1922 Mad 443

1

Ramdeo v. Ramjanam MANU/BH/0044/1951 : AIR 1951 Pat 449

54

Rao Harnarain Singh v. State, AIR 1958 Punj 123: 1958 Cr LJ 563

92

Ravinder Kumar v. State of Punjab, MANU/SC/0536/2001 : (2001) 7 SCC 690

24

Reily v. R., ILR 28 Cal 434

6

S

S. Sant Singh v. Secretary, Home Department, Government of Maharashtra,II (2006) CCR 241 (FB)

75, 100, 103

S.N. Palanikar v. State of Bihar, MANU/SC/0672/2001 : AIR 2001 SC 2960

53

S.N. Sharma v. Bipen Kumar Tiwari, MANU/SC/0182/1970 : AIR 1970 SC 786

34

Sahebrao v. State of Maharashtra, II (2006) CCR 158 (SC)

24

Salauddin Abdulsamad Shaikh v. State of Maharashtra, MANU/SC/0280/1996 : AIR 1996 SC 1042

87

Samunder Singh v. State of Rajasthan, MANU/SC/0278/1987 : (1987) 1 SCC 466

92

Sanghar Ladha, 1971 Cr LJ 949: MANU/GJ/0043/1971 : AIR 1971 Guj 148

74

Sanjay Suri v. Delhi Administration, MANU/SC/0137/1987 : AIR 1988 SC 414

12

Saraswatiben v. Thakore Lal, MANU/GJ/0067/1966 : AIR 1967 Guj 263

69

Shamim v. State of Bihar, 1986 Cr LJ 1383

35

Shanthanand v. Basudevanand, MANU/UP/0001/1930 : AIR 1930 All 225 (247) (FB)

2

Shanti Lal Daya Shanker, (1962) 1 Cr LJ 817

73

Sheik Meeran Saib v. Ratnavelu Reddy, AIR 1915 Mad 128

48

Sher Singh’s Case, 36 CWN 16

120

Shiv Bahadur Singh v. State of Vindhyachal Pradesh, MANU/SC/0081/1953 : AIR 1953 SC 394

2

Shive Sharnagat v. State, AIR 1953 Bhopal 21

36

Sholapur Mun. Corpn. v. Ram Krishna, (1968) 71 Bom LR 481: 1970 Cr LJ 1330

109

Shukul v. Emperor, 34 Cr LJ 689

33

Shyam Lal v. State of Madhya Pradesh, MANU/SC/0248/1972 : AIR 1972 SC 886

41

Soni N. Prabhudas v. State of Gujarat, 1983 Cr LJ 934

30

Sorualingam Chettiar (in re:), MANU/TN/0279/1955 : AIR 1955 Mad 685

41

Sripat Rai v. Emperor, MANU/UP/0221/1930 : AIR 1931 All 10

51

State (Delhi Administration) v. Sanjay Gandhi, MANU/SC/0171/1978 : (1978) 2 SCC 411

98

State of Assam v. Abdul Noor, MANU/SC/0192/1970 : AIR 1970 SC 1365

30

State of Assam v. Upendra Nath Rajkhosla, 1975 Cr LJ 354 (Gau)

22, 40

State of Gujarat v. Lal Singh, MANU/SC/0233/1980 : AIR 1981 SC 368

5

State of Haryana v. Bhajan Lal, 1992 Supp (1) SCC 335

112, 114

State of Haryana v. Mahinder Singh, (2003) 3 SCC 394

103

State of Haryana v. Naurattan Singh, MANU/SC/0176/2000 : (2000) 3 SCC 514

103

State of Himachal Pradesh v. Gian Chand, MANU/SC/0312/2001 : (2001) 6 SCC 71: III (2001) SLT 740

24

State of Karnataka v. M. Devendrappa, MANU/SC/0027/2002 : 2002 (3) SCC 89

115

State of Kerala v. Ramakrishna, 1963 KLT 478

54

State of Kerala v. Samuel, AIR 1962 Ker 99

22

State of Maharashtra v. Sindhi, MANU/SC/0218/1975 : AIR 1975 SC 1665

74B

State of Mysore v. Biswanath Rao, AIR 1966 Mys 71

79

State of Orissa v. Saroj Kr. Sahoo, IV (2005) CCR 299 (SC)

111, 112

State of Punjab v. Gurmit Singh, AIR 1988 SC 3164

17

State of Punjab v. Piara Singh, 1978 Cr LJ 178 (P&H)

30

State of Rajasthan v. Aruna Devi, MANU/SC/0515/1995 : (1995) 1 SCC 1

55

State of Rajasthan v. Balachand @ Bally, (1977) SC (Cri) 594

96

State of Rajasthan v. Balchand, 1978 Cr LJ 195 (SC): MANU/SC/0152/1977 : AIR 1977 SC 2447

79

State of Rajasthan v. Rehman, MANU/SC/0181/1959 : AIR 1960 SC 210

40

State of Uttar Pradesh v. Bhagwant Kishore, MANU/SC/0066/1963 : AIR 1964 SC 221

28

State of Uttar Pradesh v. Deoman, MANU/SC/0060/1960 : AIR 1960 SC 1125

8

State of West Bengal v. Joginder Mallick, 1970 Cr LJ 539

5

State of West Bengal v. S.K. Guha, MANU/SC/0120/1982 : 1982 (1) SCC 561

114

State through C.B.I. v. Amarmani Tripathy, IV (2005) CCR 33 (SC)

83, 90

State v. Dhanpat, 1966 RLW 122

30

State v. Ram Singh, 1973 Cr LJ 150 (HP)

36

State v. Shiv Singh, MANU/RH/0002/1962 : AIR 1962 Raj 3

22

Subhas Aggarwal v. State of Bihar, 1989 Cr LJ 1752

22

Subramaniam v. Commissioner of Police, MANU/TN/0202/1963 : AIR 1964 Mad 185

7

Sunil Gupta v. State of Madhya Pradesh, MANU/SC/0661/1990 : (1990) 3 SCC 119

17

Sunita Devi v. State of Bihar, MANU/SC/1032/2004 : AIR 2005 SC 498

90

Suraj Bhan Sarad Kumar v. Delhi Administration, 1981 Ch. Cr C 53

30

Surendra Nath Banerjee v. Chief Justice and Judges of the High Court of Fort William in Bengal, (1882-83) 10 Ind App 171: ILR 10 Cal 109 (PC)

1

Suresh’s case 1978 Cr LJ 677 (D)

120

T

T.P. Singh v. State of Bihar, 1978 Cr LJ 1080 (Pat)

6

T.T. Antony v. State of Kerala, MANU/SC/0365/2001 : AIR 2001 SC 2637: (2001) SLT 211: III (2001) CCR 55 (SC):2001 Cr LJ 3329

26, 114

Tangedupalle Pedda Obigadu v. Pullasi Pedda, AIR 1922 Mad 40

34

Tehsildar Singh v. State of Uttar Pradesh, AIR 1956 SC 1012

44

Thakorbhai Sukhabhai, MANU/GJ/0062/1968 : AIR 1968 Guj 15

73

Thippareddigari v. Seshi Reddy, MANU/TN/0385/1954 : AIR 1954 Mad 889

54

Thomas v. Abraham Varghese, 1961 KLT 753

51

Tilakeshwar v. State of Bihar, MANU/SC/0035/1955 : AIR 1956 SC 238

36

Tula Ram v. Kishore Singh, MANU/SC/0163/1977 : AIR 1977 SC 2401

31

Tulsidas Jaglyadas v. Chetandas Domadas, MANU/NA/0133/1933 : AIR 1933 Nag 374

52

U

Ullahanan Varkey v. Mathai Poulose, AIR 1954 TC 172

51

Union Carbide Corporation v. Union of India, MANU/SC/0058/1992 : AIR 1992 SC 248

14

V

V.V. Perumal v. State, 1982 Mad LJ (Cr) 598

29

W

Workmen of Williamsons Magor and Co. Ltd. v. Williamsons Magor and Co. Ltd.,

AIR 1982 SC 78

4

Y

Yeshwant v. State, (1926) 28 Bom LR 497

58