TABLE OF CASES

A

A. Vishwanath Pillai v. Special Tahsildar for Land Acquisition No. IV, MANU/SC/0436/1991 : AIR 1991 SC 1966: JT 1991 (3) SC 575: 1991 (2) KLT 444 (SC): 1992(1) MLJ 1 (SC): (1991) 2 SCALE 286: MANU/SC/0436/1991 : (1991) 4 SCC 17: (1991) 3 SCR 465: 1991 (2) UJ 470 (SC)

74

A.P. State Electricity Board v. K. Venkateswara Rao, MANU/AP/0087/1981 : AIR 1981 AP 197

126

Alka Gupta v. Narender Kumar Gupta, MANU/SC/0793/2010 : AIR 2011 SC 9

46

Amina Beevi v. Thachi, MANU/SC/0908/2010 : AIR 2011 SC 244

26

Amulakchand Mewaram v. Babulal Kanalal, (1933) 35 Bom LR 569

59

Andhra Bank Ltd. v. Srinivasan, MANU/SC/0022/1961 : AIR 1962 SC 232: (1962) 3 SCR 391

20

Aswani Kumar Singh v. U.P. Public Service Commission, MANU/SC/0461/2003 : AIR 2003 SC 2661

10

B

B. Jankiramiliah Chetty v. A.K. Parthasarthi, (2003) 3 SCALE 660: MANU/SC/0281/2003 : AIR 2003 SC 3527:

2003 (3) ALD 79 (SC): 2003 (5) ALT 14 (SC): 2003 (4) AWC 3296 (SC): JT 2003 (3) SC 580:

2003 (2) KLT 384 (SC); (2003) 2 MLJ 186 (SC): (2003) 134 PLR 331: MANU/SC/0281/2003 : (2003) 5 SCC 641: (2003) 3 SCR 69

67

B.P. Rao v. State of Andhra Pradesh, 1985 Supp (1) SCC 432: MANU/SC/0330/1985 : AIR 1986 SC 210:1985 (51) FLR 501:1985 Lab IC 1555: (1985) 2 SCALE 256: (1985) Supp 2 SCR 573

 73

Babulal Khandelwal v. Balkishan D. Sanghvi, AIR 2009 SC 67

74

Bai Umiyahen v. Ambalal Laxmidas, MANU/GJ/0043/1966 : AIR 1966 Guj 139: (1965) GLR 714

4

Balraj Taneja v. Sunil Madan, MANU/SC/0551/1999 : AIR 1999 SC 3381: JT 1996 (6) SC 473: (1993) 5 SCALE 400:

MANU/SC/0551/1999 : (1999) 8 SCC 396: (1999) Supp 2 SCR 258

9

Banta Singh v. Union of India, AIR 1988 P&H 308

29

BCCI v. Netaji Cricket Club, MANU/SC/0019/2005 : AIR 2005 SC 592: 2005 (2) AWC 1965 (SC): JT 2005 (1) SC 235: MANU/SC/0019/2005 : (2005) 4 SCC 741: 2005 (1) UJ 334 (SC)

129

Bharat Nidhi Ltd. v. Megh Raj Mahajan, 3 (1967) DLT 140: AIR 1964 Del 22

14

Bhola Prasad v. Jagpata, 1954 ALJ 696

47

Bhupendra Singh Babera v. Municipal Council, MANU/CG/0051/2001 : AIR 2002 Chh 7

72

Bihari Choudhary v. State of Bihar, MANU/SC/0004/1984 : AIR 1984 SC 1043: 1984 (32) BLJR 219: (1984) 1 SCALE 536: MANU/SC/0004/1984 : (1984) 2 SCC 627: (1984) 3 SCR 309: 1984 (16) UJ 619 (SC)

81

Bikoba Deora Gaikward v. Hirabai Marutirao Ghoragare, MANU/SC/2540/2008 : (2008) 8 SCC 198

1

Billa's Private Ltd. v. W.B. Khadi and Village Industries Board, AIR 1997 Cal 333

58

Bisheswar Dayal v. Bajarang Bahadur Singh, AIR 1929 Oudh 353

19

Brijendra Prasad Narain Singh v. State of Bihar, MANU/BH/0124/1963 : AIR 1963 Pat 449

103

Buta Singh v. Union of India, MANU/SC/0378/1995 : AIR 1995 SC 1945: (1995) 5 SCC 284: (1995) 3 SCR 359

29

c

Chadat Singh v. Bahadur Rama, JT (2004) 6 SCC 296

115

Chandrabhai K. Bhoin v. Krishna Arjun Bhoin, AIR 2009 SC 1675

51

Chandrika Singh v. Raja V.P. Singh, MANU/SC/0241/1992 : (1992) 3 SCC 90: AIR 1992 SC 1318:

JT 1992 (3) SC 55: (1992) 1 SCALE 883: (1992) 2 SCR 640

126

Charan Das v. Amir Chand, MANU/PR/0043/1920 : AIR 1921 PC 50

58,61

Charan Nandi Chaudhary v. Ranjit Prasad, MANU/BH/0039/1932 : AIR 1932 Pat 360

88

Chiranjilal Shrilal v. Jasjit Singh, MANU/SC/0496/1993 : (1993) 2 SCC 507: 1993 (2) ALT 13 (SC): 1993 (2) BLJR 1193: JT 1993 (2) SC 341: (1993) 2 SCALE 146: (1993) 2 SCR 454

36

Chunnilal Mehta v. Century Spinning & Mfg. Co., MANU/SC/0056/1962 : AIR 1962 SC 1314: (1963) 65 Bom LR 267: (1962) Supp 3 SCR 549

117

Clarpede v. Commercial Union Association, (1882) 32 WR Eng 262

57

Cooper v. Smith, (1884) 29 Ch D 700

56

Custodian of Branches of Banco National v. Nalini Naique, MANU/SC/0149/1989 : AIR 1989 SC 1589: 1989 Supp (2) SCC 275: (1989) 2 SCR 810: 1989 (2) UJ 171 (SC)

21

D

D. Joshi v. High Court of Judicature at Bombay, AIR 2011 SC 848

36

D.L.F. Housing & Construction Co. Ltd. v. Sarup Singh, MANU/SC/0491/1969 : AIR 1971 SC 2324: (1969) 3 SCC 807: (1970) 2 SCR 368

127

Dalip Kaur v. Major Singh, AIR 1996 P&H 108

61

Dalpat Kumar v. Prahlad Singh, MANU/SC/0056/1993 : AIR 1993 SC 276: (1992) 2 MLJ 49 (SC): 1992 (1) UJ 501 (SC)

110

Dayawati v. Inderjit, MANU/SC/0022/1966 : AIR 1966 SC 1423: (1966) 3 SCR 275

111

Dhani Ram Gupta v. Lala Sri Ram, MANU/SC/0380/1979 : AIR 1980 SC 15

8

Dhirendra Kumar v. Sughandhi Bain, MANU/SC/0130/1988 : AIR 1989 SC 147: JT 1988 (3) SC 778: (1988) 2 SCALE 1539: MANU/SC/0130/1988 : (1989) 1 SCC 85: (1988) Supp 3 SCR 196

78

Dhodha House v. S.K. Maingi, MANU/SC/2524/2005 : AIR 2006 SC 730: 2006 (1) ALD 138 (SC): 2006 (1) AWC 864 (SC): 2006 (1) BLJR 29: JT 2006 (1) SC 123; (2006) 1 MLJ 36 (SC): 2006 (32) PTC 1 (SC): RLW 2006 (1) SC 543: MANU/SC/2524/2005 : (2006) 9 SCC 41

38

Dhulabai v. State of Madhya Pradesh, MANU/SC/0157/1968 : AIR 1969 SC 78: (1968) 3 SCR 662: (1968) 22 STC 416 (SC)

44

Dominion of India v. Gobordhan Das, AIR 1952 Cal 28

125

Durgesh Sharma v. Jayshree, AIR 2009 SC 285

27

Dwarka Das v. State of Madhya Pradesh, MANU/SC/0088/1999 : (1999) 3 SCC 500: AIR 1999 SC 1031:

1999 (1) CTC 635: JT 1999 (1) SC 375:1999 (I) OLR (SC) 388: (1999) 121 PLR 820: (1999) 1 SCALE 76: (1999) 1 SCR 524: 1999 (2) UJ 895 (SC)

31

E

E. Moah Stephens v. H.G. Orme, 35 All 448

3

Edwyn Anthony Pereira v. R.K. Kuppuswamy Iyengar, MANU/AP/0786/2003 : AIR 2004 AP 165

85

F

Filmistan (Pvt.) Ltd., Bombay v. Bhagwandas, MANU/SC/0019/1970 : AIR 1971 SC 61: (1970) 3 SCC 258

90

Firdous Omer v. Bankim Chandra Daw, ATR 200u SC 2759: 2007 (1) AWC 36 (SC):

2006 (4) JCR 84 (SC): JT 2006 (12) SC 545: (2006) 4 MLJ 1714 (SC): RLW 2007 (1) SC 191:

(2006) 7 SCALE 439: MANU/SC/3384/2006 : (2006) 6 SCC 569

8

Food Corporation of India v. Sukha Deo Prasad, MANU/SC/0444/2009 : AIR 2009 SC 2330

100

Forward Construction v. Prabhat Mandal, MANU/SC/0274/1985 : AIR 1986 SC 391: (1986) 88 Bom LR 128:

(1985) 2 SCALE 1123: MANU/SC/0274/1985 : (1986) 1 SCC 100: (1985) Supp 3 SCR 766: (1986) 1 UJ 167 (SC)

53,54

G

Ganesh Trading Co. v. Moji Ram, MANU/SC/0018/1978 : AIR 1978 SC 484: (1978) 2 SCC 91: (1978) 2 SCR 614: 1978(10)UJ 162 (SC)

57

Ganga Bai v. Vijay Kumar, MANU/SC/0020/1974 : (1974) 2 SCC 393: AIR 1974 SC 1126: (1974) 3 SCR 882

57,112

Gayathri Women's Welfare Association v. Gowrama, MANU/SC/0055/2011 : AIR 2011 SC 785

70

Goppupeddi Reddi v. Gopu T. Reddy, AIR 1991 AP 362

4

Govindaraju v. Alagappa, MANU/TN/0160/1926 : AIR 1926 Mad 911: (1926) 51 MLJ 194

72

Gujarat Agro Industries Co. Ltd. v. Municipal Corp. of City of Ahmedabad, (1999) 3 LRI 14: MANU/SC/0300/1999 : AIR 1999 SC 1818: JT 1999 (3) SC 259: (1999) 3 SCALE 40: MANU/SC/0300/1999 : (1999) 4 SCC 468: (1999) 2 SCR 895:1999 (2) UJ 792 (SC)

112

Gundaji Sarwaji Shinde v. Ram Chandra Bhikaji Joshi, MANU/SC/0307/1978 : AIR 1979 SC 653:

MANU/SC/0080/1979 : (1979) 2 SCC 459: (1979) 2 SCR 586

40

Gupte Cardiac Care Centre and Hospital v. Olympic Pharma Care Pvt. Ltd., 2004 AIR SCW 2427

48

Gurbachan Kaur v. Swaran Singh, MANU/UP/0062/1978 : AIR 1978 All 255

4

Gurdayal Singh v. Rajah of Faridkot, (1895) 22 Cal 222

15

H

H.S. Mills Co. v. M.W. Pardhan, MANU/SC/0269/1966 : AIR 1966 SC 1707: (1996) 36 Comp Cas 426 (SC): (1966) MANU/SC/0269/1966 : 60 ITR 508 (SC): (1966) 3 SCR 948

87

Hanil Ena Textile Ltd. v. Puromatic Filters Pvt. Ltd., 2004 AIR SCW 2914

42

Hardeva v. Ismail, MANU/RH/0036/1970 : AIR 1970 Raj 167

72

Haridas Alidas v. Godrej Rustom, MANU/SC/0019/1981 : (1984) 1 SCC 668: AIR 1983 SC 319:1982 (14) UJ 306 (SC)

58

Heeralal v. Kalvan Mai, MANU/SC/0829/1998 : AIR 1998 SC 618: 1998 (46) BLJR 444: (1998) 1 Cal LT 45 (SC): JT 1997 (9)'SC 267: (1998) 1 MLJ 101 (SC): RLW 1998 (1) SC 70: (1997) 7 SCALE 196: MANU/SC/0829/1998 : (1998) 1 SCC 278: (1997) Supp 5 SCR 277: 1998 (1) UJ 155 (SC)

61

Hindustan Petroleum Corp. Ltd. v. Ram Chandra, MANU/SC/0087/1994 : AIR 1994 SC 478

88

Hiralal & Sons v. Luxmi Commercial Bank, (1984) 25 DLT CSN 33

95

Hiralal Patni v. Loonkaran Sethiya, MANU/SC/0015/1961 : AIR 1962 SC 21: (1962) 1 SCR 868

88

I

Ishwar Dass Jain r-. Sohan Lal, MANU/SC/0747/1999 : (2000) 1 SCC 434: AIR 2000 SC 426: 2000 (1) CTC 359: JT 1999 (9) SC 305: (2000) 125 PLR 56: RLW 2000 (1) SC 80: (1999) 7 SCALE 277:

 

(1999) Supp 5 SCR 24: 2000 (1) UJ 666 (SC)

115

Issar Das Lulla v. Hari, MANU/TN/0228/1962 : AIR 1962 Mad 458

87

J

J. Kumaradasan Nair v. TRIC Sohan, MANU/SC/0186/2009 : AIR 2009 SC 1333

36

J.N. Basu v. Tarakchandra Raychowdhury, MANU/WB/0010/1946 : AIR 1947 Cal 28

125

Jacob v. Booth Distillery Co., (1901) 85 LT 362

95

Jagdishwar Sahai v. Surjan Singh Pal, MANU/UP/0145/1977 : AIR 1977 All 554

2

Jai Jai Ram Manohar Lal v. National Building Material Supply, Gurgaon, MANU/SC/0016/1969 : AIR 1969 SC 1267: (1969) 1 SCC 869: (1970) 1 SCR 22

59

Jatan Kanwar v. Golcha Properties, MANU/SC/0041/1970 : AIR 1971 SC 374: (1971) 41 Comp Cas 230 (SC): (1970) 3 SCC 573: (1971) 3 SCR 247

113

Javarimal v. Mangilal, 1961 Raj LW 132

21

Johri Singh v. Sukh Pal Singh, MANU/SC/0245/1989 : (1989) 4 SCC 403: AIR 1989 SC 2073:1 (1991) BC 84 (SC): JT 1989 (3) SC 582: (1989) 96 PLR 617: (1989) 2 SCALE 518: (1989) Supp 1 SCR 17

28

K

Kalu Ram v. Charan Singh, MANU/RH/0004/1994 : AIR 1994 Raj 31

20

Kanahaiyalal v. Anupkumar, JT (2002) 10 SC 98

115

Kanta Prasad Singh v. Regional Manager F.C.I., MANU/BH/0104/1974 : AIR 1974 Pat 376

82

Kashibai v. Parwatibai, MANU/SC/0799/1995 : (1995) 6 SCC 213: 1995 (3) ALT 57 (SC): (1995) 97 Bom LR 80:

1995 (2) CTC 476: II (1996) DMC 266 SC: JT 1995 (7) SC 48: (1996) 1 MLJ 45 (SC):

1996 MPLJ 1: (1995) 5 SCALE 615: (1995) Supp 4 SCR 63

116

Kashinath Sansthan v. Srimad Sudhindra Thirtha Swamy, MANU/SC/1852/2009 : AIR 2010 SC 296

101

Kasturi Bai v. Anguri Chaudhary, (2003) 1 SCALE 735: 2003 (2) BLJR 1350: JT 2003 (2) SC 159: (2003) 2 MLJ 54 (SC): (2003) 3 SCC 225: (2003) 1 SCR 892: 2003 (2) UJ 835 (SC)

79

Kerala State Electricity Boards case, MANU/KE/0021/1989 : AIR 1989 Ker 89

82

Kiran Singh v. Chaman Paswan, MANU/SC/0116/1954 : AIR 1954 SC 340:1954 (2) BLJR 426: (1955) 1 SCR 117

36

Kiranmoyee Dassi v. Chatterjee, AIR 1949 Cal 479

94

Kiranmoyee Dassi v. Dr. J. Chattarjee, (1945) 49 Cal WN 246

96

Kisandas Rupchand v. Rachappa Vitobha, 33 Bom 644

61

Kisandas v. Vithoba, ILR (1909) 33 Bom 644

56

Kondiba Dagadu Kadam v. Savitri Bai, JT (1999) 3 SC 163: AIR 1999 SC 2213: 1999 (2) CTC 468: (1999) II MLJ 105 (SC): RLW 2000 (1) SC 89: (1999) 2 SCALE 633: MANU/SC/0278/1999 : (1999) 3 SCC 722: (1999) 2 SCR 728: 1999 (2) UJ 820 (SC)

119

Krishna Kumar v. Grindlays Bank, AIR 1991 SC 889: (1991) 1 Cal LT 13 (SC):JT 1990 (3) SC 58: MANU/SC/0200/1991 : (1990) 3 SCC 669: (1990) 2 SCR 961: 1990 (2) UJ 128 (SC)

86

Kusum Ingots and Alloys Ltd. v. Union of India, 2004 AIR SCW 2766

43

L

 

L.J. Leach & Co. v. Jardine Skinner & Co., MANU/SC/0009/1957 : AIR 1957 SC 357

61

Lakshmi Ram Bhuyan v, Hari Prasad Bhuyan, MANU/SC/1018/2002 : (2003) 1 SCC 197: AIR 2003 SC 351: 2003 (1) AWC348 (SC): (2003) 2 Cal LT 34 (SC): JT 2002 (9) SC 542

10

Laxmi Shankar v. Yash Ram Vasta, MANU/SC/0254/1993 : AIR 1993 SC 1587: 1993 (2) ALT 9 (SC): (1994) 1 GLR 25: (1993) 1 SCALE 26: MANU/SC/0254/1993 : (1993) 3 SCC 49

74

Lingareddi Sreenivasulu Reddi v. D. Muniratnam Reddi, MANU/AP/0104/1978 : AIR 1978 AP 173

21

lka Gupta v. Narender Kumar Gupta, MANU/SC/0793/2010 : AIR 2011 SC 9

25

M

 

M. Nagabhushanay. State of Karnataka, MANU/SC/0088/2011 : AIR 2011 SC 1113

54

M.L. Sethi v. R.P. Kapur, MANU/SC/0245/1972 : AIR 1972 SC 2379: (1972) 2 SCC 427: (1973) 1 SCR 697: (1973) 11 SCJ 543

64, 126

Madan Lal v. Bai Krishan, MANU/SC/2520/2005 : AIR 2006 SC 645: 2006 (1) ALT 51 (SC): 2006 (1) AWC 662 (SC): (SC Supp) 2006 (1) CHN 174: 2006 (1) CTC 675: 2006 (2) JCR 1 (SC): JT 2005 (10) SC 494: (2006) 2 MLJ 287 (SC): (2005) 13 SCC 555

115

Madukar D. Shende v. Tarabai, MANU/SC/0016/2002 : AIR 2002 SC 637: 2002 (50) BLJR 509: 2002 (6) Bom CR 552:

(2002) 2 Bom LR 295: (2002) 1 Cal LT 44 (SC): (SC Supp) 2002 (2) CHN 13: 2002 (1) JCR 448 (SC): JT 2002 (1) SC 74: (2002) 1 MLJ 181 (SC): (2002) 1 SCALE 103: (2002) 2

51

Mahabir Singh v. Subhash, MANU/SC/8048/2007 : AIR 2008 SC 276

67

Mahanth Ram Das v. Ganga Das, MANU/SC/0027/1961 : AIR 1961 SC 882: (1961) 3 SCR 763

28

Mahboob Saheb v. Syed Ismail, MANU/SC/0698/1995 : AIR 1995 SC 1205: JT 1995 (3) SC 168: 1996 (6) Kant LJ 194: (1995) 2 SCALE 395: MANU/SC/0698/1995 : (1995) 3 SCC 693

15

Mahendra Manilal Nanavati v. Sushila, MANU/SC/0192/1964 : AIR 1965 SC 364: (1964) 66 Bom LR 681: (1964) 7 SCR 267

27

Mahesh Yadav v. Rajeshwar Singh, AIR 2009 SC 1067

66

Major Singh v. Balbir Kaur

61

Man Singh v. Siva Prabakumari, MANU/MH/0292/1959 : AIR 1960 Bom 315

5

Mandati Ranganna v. T. Ramachandra, MANU/SC/7567/2008 : AIR 2008 SC 2291

102

Manikchandra v. Devdas Nandy, AIR 1986 SC 556

113

Manohar Lai v. Rai Bahadur Rao Raja Seth Hira Lal, MANU/SC/0056/1961 : AIR 1962 SC 527: (1962) Supp 1 SCR 450 46,

101, 106

Martin Burn Ltd. v. R.N. Banerjee, MANU/SC/0081/1957 : AIR 1958 SC 79: (1958) I LLJ 247 SC: (1958) 1 SCR 514

102

Mathakala Krishnaiah v. V. Rajagopal, JT (2004) 9 SCC 205

115

Md. Sabir Ansari v. Sada Nanda Mandal, MANU/JH/0619/2009 : AIR 2010 Jhar 43

74

Mechalec Engineers v. M/s Basic Equipment Corp., MANU/SC/0043/1976 : AIR 1977 SC 577: (1976) 4 SCC 687:

(1977) 1 SLR 1060: 1976 (8) UJ 953 (SC)

95

Michael Mascarenhas, Major v. Johu Mascarenhas, MANU/KA/0070/1996 : AIR 1996 Kant 348: ILR 1996 Kant 1957:

1996 (3) Kant LJ 114

125

Milkhi Ram (India) Pvt. Ltd. v. Chamanlal Bros., MANU/SC/0376/1965 : AIR 1965 SC 1698

96

Minakshi v. Subranranaya, 14 IA 160

2

Mithailal Datsanagar Singh v. A. Devram Kini, (2003) 10 SCC 699

22

Modi Entertainment Network v. W.S.C. Cricket P.T.E. Ltd., (2003) 1 SCALE 388:

MANU/SC/0039/2003 : AIR 2003 SC 1177: 2003 (1) Arb LR 533 (SC): 2003 (1) CTC 429: JT 2003 (1) SC 382:

(2003) 2 MLJ 98 (SC): MANU/SC/0039/2003 : (2003) 4 SCC 341: (2003) 1 SCR 480

109

Morgan Stanley v. Kartic Das, MANU/SC/0553/1994 : (1994) 4 SCC 225: (1994) 96 Bom LR 933: (1995) 1 Cal LT 18 (SC):

(1994) 81 Comp Cas 318 (SC): JT 1994 (3) SC 654: (1994) 2 SCALE 1121: (1994) Supp 1 SCR 136

105

Mst. Bhonri v. Suwalal, MANU/RH/0036/1956 : AIR 1956 Raj 119

2

Mst. Chauli v. Mst. Meghoo, MANU/UP/0069/1944 : AIR 1945 All 268

3

Mst. Kiran Devi v. Abdul Wahid, AIR 1996 All 105

5

Mst. Sugani v. Rameshwar Das, MANU/SC/8106/2006 : AIR 2006 SC 2172: 2006 (4) ALD 41 (SC):

2006 (3) AWC 2392 (SC): (SC Suppl) 2006 (4) CHN 26: 2006 (3) CTC 108:

2007 (1) JCR 218 (SC): (2006) 3 ML] 131 (SC): (2006) 4 SCALE 491

116

Muttangi Ranga Nayakamma v. VVKV Mahalakhmi, MANU/AP/0096/1972 : AIR 1972 AP 117

113

N

Nabin Majhi v. Teja Majhi, MANU/WB/0099/1978 : AIR 1978 Cal 440: (1978) 2 Comp LJ 150 (Cal): 82 CWN 1097

51

Nagendra Nath v. Suresh Chandra, MANU/PR/0017/1932 : AIR 1932 PC 165: (1932) 34 Bom LR 1065

111

Nagendranath v. Hyat, MANU/WB/0143/1933 : AIR 1933 Cal 865

21

Nandita Bose v. Ratan Lai, MANU/SC/0558/1987 : AIR 1987 SC 1947: (1987) 1 Cal LT 67 (SC): JT 1987 (3) SC 217: (1987) 2 SCALE 215: MANU/SC/0558/1987 : (1987) 3 SCC 705: (1987) 3 SCR 792: 1987 (2) UJ 483 (SC)

25

Narasingha Das v. Ratiram Gupta, AIR 1965 Hyd 41

5

Narinder Singh v. Jagmohan Singh, 80 (1999) DLT 107

61

National Institute of M.H. & N.S. v. C. Parameshwara, MANU/SC/1063/2004 : AIR 2005 SC 242: 2005 (2) ALD 49 (SC):

2005 (2) AWC 1865 (SC): 2005 (1) CTC 156: 2005 (2) JCR 93 (SC): 2005 (1) Kant LJ 486:

(2005) I LLJ 566 (SC): 2005 (2) Mah LJ 1: MANU/SC/1063/2004 : (2005) 2 SCC 256

46

National Institute of Mental Health and Neuro Sciences v. C. Rameswara, MANU/SC/1063/2004 : AIR 2005 SC 242

34

National Textile Corpn. Ltd. v. Hari Box Swalram, 2004 AIR SCW 2067

41

O

O.N.G.C. v. Utpal Kumar Basu, MANU/SC/0759/1994 : (1994) 4 SCC 711:1994 (3) ALT 5 (SC): (1995) 1 Cal LT 5 (SC):

JT 1994 (5) SC 1: (1995) 109 PLR 245: (1994) 3 SCALE 90: (1994) Supp 1 SCR 252

42

Official Trustee v. Sachindra Nath Chatterjee, MANU/SC/0240/1968 : AIR 1969 SC 823: (1969) 3 SCR 92

35

P

P.M.A. Metropolitan v. MM. Marthoma, MANU/SC/0407/1995 : AIR 1995 SC 2001: JT 1995 (5) SC 1: (1995) 4 SCALE 1: 1995 Supp (4) SCC 286: (1995) Supp 1 SCR 542

37

P.P. Gupta v. East Asiatic Comp., MANU/UP/0036/1960 : AIR 1960 All 184

47

P.V. Shetty v. B.S. Ciridhar, MANU/SC/0478/1981 : AIR 1982 SC 83: (1982) 3 SCC 403

46

Padma Sen v. State of Uttar Pradesh, MANU/SC/0065/1960 : AIR 1961 SC 218: 1961 Cr LJ 322: (1961) 1 SCR 884

91

Paidsetti Bhanknarayna v. Paidsetti Rajeshwar Rao, AIR 1999 Ori 92

102

Pal Singh v. Sunder Singh, MANU/SC/0404/1989 : AIR 1989 SC 758: JT 1989 (1) SC 67: (1989) 1 SCALE 36: MANU/SC/0404/1989 : (1989) 1 SCC 444: (1989) 1 SCR 67:1989 (1) UJ 316 (SC)

74

Paramjcct Singh Patheja v. ICDS Ltd., (2006) 11 SCALE 459: MANU/SC/4798/2006 : AIR 2007 SC 168: 2006 (4) Arb LR 202 (SC): 2007 (4) Bom CR 447: (2006) 6 Comp LJ 425 (SC): 2006 (5) CTC 357: JT 2006 (10) SC 41

2

Parimal v. Veena, MANU/SC/0105/2011 : AIR 2011 SC 1150

131

Parmanand Patel v. Sudha A. Chowgule, MANU/SC/0377/2009 : AIR 2009 SC 1593

87

Parvathamma v. A. Muniyappa, MANU/KA/0062/1997 : AIR 1997 Kant 370:1997 (4) Kant LJ 95

5

Patbrosc v. Kuttan, AIR 1991 Ker 186

129

Patna Municipal Corporation v. Brij Raj Krishna, MANU/BH/0011/1958 : AIR 1958 Pat 22

125

Phoolchand v. Gopal Lai, MANU/SC/0284/1967 : AIR 1967 SC 1470: (1967) 3 SCR 153

6

Pirgonda Hongonda v. Kalgonda Shidgonda, MANU/SC/0002/1957 : AIR 1957 SC 363: (1957) 59 Bom LR 401

60

Premabai v. Jnaneshwar Ramakrishna Patange, 2003 AIR SCW 2922

115

Pukhraj D. Jain v. G. Gopalakrishna, (2004) 4 SCALE 688: MANU/SC/0364/2004 : AIR 2004 SC 3504: 2004 (3) AWC 2214 (SC): 2004 (3) CTC 308: JT 2004 (5) SC 329: (2004) 3 MLJ 183 (SC): (2004) 7 SCC 251

47

Punjab & Sindh Bank v. M/s. Ram Prakash Jagdish Chander, (1992) BC 471

94

Puran Ram v. Bhaguram, MANU/SC/7233/2008 : AIR 2008 SC 1960

56

Puranmasi Yadav v. Narbadeshwar Tripathi, MANU/UP/0175/1998 : AIR 1998 All 260: 1998 (2) AWC 831

8

Purushottam Umedbhai & Co. v. Manilal Sons, MANU/SC/0004/1960 : AIR 1961 SC 325: (1961) 1 SCR 982

59

R

R. Ramakrishna Roddy v. M. Kamala Devi, MANU/AP/0425/2004 : AIR 2004 AP 484

90

R.V. Dev v. Chief Secretary, Government of Kerala, MANU/SC/7704/2007 : AIR 2007 SC 2698

63

Rachakonda V. Rao v. R. Satya Bai, MANU/SC/0702/2003 : AIR 2003 SC 3322: 2003 (6) ALD 110 (SC):

96 (2003) CLT 749 (SC): JT 2004 (6) SC 83: (2003) 7 SCALE 430: (2003) 7 SCC 452

7

Raghunath Prasad Singh v. Deputy Commissioner Pratapgarh, MANU/PR/0012/1927 : AIR 1927 PC 110

117

Raj Duggal v. Ramesh Kumar, MANU/SC/0393/1990 : AIR 1990 SC 2218: 1991 Supp (1) SCC 191

93

Raj Rajendra Sardar Maloji Marsingh Rao Shitole v. Shankar Saran, MANU/SC/0013/1962 : AIR 1962 SC 1737: (1963) 2 SCR 577

14

Rajendra Prasad Gupta it. Prakash Chandra Mishra, MANU/SC/0211/2011 : AIR 2011 SC 1137

30

Rajesh Kumar Aggarwal v. K.K. Modi, MANU/SC/8043/2006 : AIR 2006 SC 1647: 2006 (3) ALD 61 (SC): 2006 (3) ALT 50 (SC): 2006 (2) AWC 1886 (SC): 2006 (3) JCR 58 (SC): JT 2006 (3) SC 607: (2006) 3 KLT 192 (SC): 2006 (4) Mah LJ 719: (2006) 3 MLJ 70 (SC): 2006 (It) OLR (SC) 561: RLW 2006 (3) SC 1882: (2006) 3 SCALE 312: MANU/SC/8043/2006 : (2006) 4 SCC 385

55

Rajesh Singh v. Manoj Kumar, MANU/MP/0216/2009 : AIR 2010 MP 16

47

Rajni Kumar v. Suresh Kumar Malhotra, MANU/SC/0255/2003 : (2003) 5 SCC 315: AIR 2003 SC 1322: 2003 (4) ALD 82 (SC):

2003 (2) AWC 1597 (SC): 2003 (2) CTC 59: 2003 (4) JCR 213 (SC): JT 2003 (3) SC 307:

(2003) 134 PLR 249: RLW 2003 (2) SC 301: (2003) 3 SCALE 434: (2003) 3 SCR 66: 2003 (2) UJ 810 (SC)

97

Ram Chand and Sons Sugar Mills Pvt. Ltd. v. Kanhaya Lal Bhargava, MANU/SC/0263/1966 : AIR 1966 SC 1899; 1967 BLJR 59: (1967) 37 Comp Cas 42 (SC): (1966) 3 SCR 856

33

Ram Gobinda v. Bhakta Bala, MANU/SC/0586/1971 : AIR 1971 SC 664: (1971) 1 SCC 387: (1971) 3 SCR 340

51

Ram Karan Das v. Bhagwan Das, MANU/SC/0286/1964 : AIR 1965 SC 1144: (1965) 67 Bom LR 779: (1965) 2 SCR 186

31, 94

Ram Kumar v. State of Rajasthan, MANU/SC/4259/2008 : AIR 2009 SC 4

124

Ram Prasad Singh v. Subhodh Prasad Singh, MANU/BH/0067/1983 : AIR 1983 Pat 278

103

Ramachandra Dagdu Sonavane v. Vithu Hira Mahar, MANU/SC/1731/2009 : AIR 2010 SC 818

51

Ramchandra Arya v. Mansingh, MANU/SC/0352/1967 : AIR 1968 SC 954:1968 (16) BLJR 610: (1968) 2 SCR 572

79

Ramji Das v. S. Mohammad Laiq, MANU/UP/0215/1953 : AIR 1953 All 461

12

Ramprasad v. Jamnaprasad, AIR 1962 MB 143

20

Ratan Singh v. Vijaya Singh, AIR 2001 SC 279

2

Renu Devi v. Mahendra Singh, MANU/SC/0112/2003 : (2003) 10 SCC 200: AIR 2003 SC 1608: 2003 (51) BLJR 699: 2003 (2) JCR 195 (SC): JT 2003 (5) SC 164: (2003) 2 SCALE 22: (2003) 1 SCR 820

7

Roop Singh v. Ram Singh, MANU/SC/0204/2000 : (2000) 3 SCC 708: 2001 (1) BLJR 488: JT 2000 (3) SC 474: 2000 (3) MPHT 18: (2000) 2 SCALE 577: (2000) 2 SCR 605: 2000 (2) UJ 825 (SC)

115

S

S. Balwant Lokhande v. Chandrakant Shankar Lokhande, MANU/SC/0243/1995 : (1995) 3 SCC 413: AIR 1995 SC 1211: JT 1995 (3) SC 186: (1992) IT LLJ 18 (SC): (1995) 2 SCALE 318: (1995) 2 SCR 776: 1992 (1) SLJ 7 (SC): 1995 (1) UJ 707 (SC)

6

S. Satnam Singh v. Surender Kaur, MANU/SC/8431/2008 : AIR 2009 SC 1089

4

S.B. Minerals v. M/s. MSPL Ltd., MANU/SC/1945/2009 : AIR 2010 SC 1137

5

S.P. Chengalvaraya Naidu v. Jagannath, MANU/SC/0192/1994 : AIR 1994 SC 853: II (1993) BC 546 (SC): 1994 (1) BLJR 216: JT 1993 (6) SC 331: 1994 (I) OLR (SC) 201: (1995) 109 PLR 293: (1993) 4 SCALE 277: MANU/SC/0192/1994 : (1994) 1 SCC 1: (1993) Supp 3 SCR 422: 1994 (1) UJ 1 (SC)

16

Sahebgouda (Dead) by LRs v. Ogeppa, MANU/SC/0257/2003 : (2003) 6 SCC 151: (2003) 3 Cal LT 44 (SC): JT 2003 (3) SC 338: (2003) 2 MLJ 143 (SC): (2003) 3 SCALE 446: (2003) 3 SCR 90: 2003 (2) UJ 914 (SC)

82

Sangram Singh v. Election Tribunal, Kotah, MANU/SC/0044/1955 : AIR 1955 SC 425: (1955) 2 SCR 1

68

Sankaran Govindan v. Lakshmi Bharathi, MANU/SC/0406/1974 : AIR 1974 SC 1764: (1975) 3 SCC 351: (1975) 1 SCR 57

16

Santosh Hazari v. Purshottam Tiwari, AIR 2001 SC 965: (2001) 251 ITR 84 (SC): JT 2001 (2) SC 407: (2001) 2 MLJ 69 (SC): 2001 (3) MPHT 71: (2001) 1 SCALE 712: MANU/SC/0091/2001 : (2001) 3 SCC 179: (2001) 1 SCR 948

118

Santosh Kumar v. Bhai Mool Singh, (1958) 1 SCR 1211: MANU/SC/0013/1958 : AIR 1958 SC 321: (1958) 36 Mys LJ (NULL)

94,96

Sardar Pritam Singh v. Addl. District Judge, Mathura, 1995 All CJ 971

5

Sarju Pershad v. Raja Jwaleshwari, MANU/SC/0002/1950 : AIR 1951 SC 120: (1950) 1 SCR 781

121

Satguru Construction Company Pvt. Ltd. v. Greater Bombav Co-operative Bank Ltd., (2007) 5 AIR Bom 37

36

Satya v. Teja Singh, MANU/SC/0212/1974 : AIR 1975 SC 105: 1975 Cr LJ 52: (1975) 1 SCC 120: (1975) 2 SCR 197

12, 15

Satyadhyan Ghosal v. Deorajin Debi, MANU/SC/0295/1960 : AIR 1960 SC 941: (1960) 3 SCR 590

49

Satyanarain v. Balchand, ILR (1954) 4 Raj 905

15

Shahzadabi v. Halimbai (since dead) by her LRs., (2004) 6 SCALE 373: MANU/SC/0569/2004 : AIR 2004 SC 3942: 2004 (6) ALT 43 (SC): 2004 (3) AWC 2598: 99 (2005) CLT 10 (SC): 2005 (3) JCR 233 (SC): JT 2004 (6) SC 172: 2005 (1) Kant LJ 298: RLW 2004 (3) SC 459: MANU/SC/0569/2004 : (2004) 7 SCC 354

23

Shakuntala Devi Jain v. Kuntal Kumari, MANU/SC/0335/1968 : AIR 1969 SC 575: (1969) 1 SCR 1006

3

Sham Mohan Lai v. Jai Gopal, AIR 1968 Del 104

125

Shambhu Dayal Khetan v. Motilal Murarka, MANU/BH/0026/1980 : AIR 1980 Pat 106

24

Shankar R. Abhvankar v. Krishnaji, MANU/SC/0456/1969 : AIR 1970 SC 1: (1970) 72 Bom LR 179: (1969) 2 SCC 74: (1970) 1 SCR 322

125

Sheikh Atham v. Davud, 1909 Mad 469

14

Sheikh Mastan Sahib v. Balrammi Reddi, AIR 1953 Mad 952

58

Shiv Kumar Chadha v. M.C.D., MANU/SC/0522/1993 : (1993) 3 SCC 161: JT 1993 (3) SC 238: (1993) 2 SCALE 772: (1993) 3 SCR 522

103

Shiv Kumar Sharma v. Santosh Kumari, MANU/SC/7929/2007 : AIR 2008 SC 171

36

Shiv Shakti Coop. Housing Society v. Swaraj Developers, MANU/SC/0335/2003 : (2003) 6 SCC 659: AIR 2003 SC 2434:

MANU/AP/0279/2003 : 2003 (4) ALD 1 (SC): 2003 (4) ALT 27 (SC): 2003 (3) AWC 198 (SC): 2003 (2) BLJR 1324:

2003 (2) CTC 564: (2004) 1 GLR 38: 2003 (4) JCR 22: (2003) 3 SCR 762: 2003 (2) UJ 1102 (SC)

122

Shriram City Union Finance Corp. v. Rama Mishra, MANU/SC/2500/2000 : AIR 2002 SC 2402: (2002) 9 SCC 613

40

Skyline Education Institute (Pvt.) Ltd. v. S.L. Vaswani, MANU/SC/0009/2010 : AIR 2010 SC 3221

106

South Konkan Distilleries v. Prabhakar Gajanan Naik, MANU/SC/8043/2008 : AIR 2009 SC 1177

55

Southern Sales and Services v. Sauernilch Design and Handles Gmbh, MANU/SC/4488/2008 : AIR 2009 SC 320

93

State Bank of Saurashtra v. M/s Ashit Shipping Services (P) Ltd., MANU/SC/0314/2002 : AIR 2002 SC 1993:

2002 (3) ALD 83 (SC): II (2002) BC 536 (SC): (2002) 3 Cal LT 1 (SC):

(2002) 110 Comp Cas 329 (SC): (2002) 3 GLR 2401: JT 2002 (4) SC 85: (2002) 3 PLR 547:

(2002) 3 SCALE 390: MANU/SC/0314/2002 : (2002) 4 SCC 736: (2002) 2 SCR 1074: 2002 (1) UJ 700 (SC)

99

State of Andhra Pradesh v. Gundugola Venkata Suryanarayana, AIR 1965 SC 11: (1964) 4 SCR 945

81

State of Andhra Pradesh v. Manjeti Laxmi Kantha Rao (D) by LRs., MANU/SC/0238/2000 : AIR 2000 SC 2220:

2001 (1) BLJR 473: JT 2000 (4) SC 157: (2000) 3 SCALE 61: (2000) 3 SCC 689: (2000) 2 SCR 937

38

State of Kamataka v. All India Manufacturers Organisation, MANU/SC/2206/2006 : AIR 2006 SC 1846: 2006 (4) Kant LJ 369: (2006) 4 SCALE 398: MANU/SC/2206/2006 : (2006) 4 SCC 683

49

State of Punjab v. Darshan Singh, MANU/SC/0335/2005 : AIR 2005 SC 2435

31

State of Rajasthan v. Rajpal Singh Chauhan, MANU/RH/0446/2011 : AIR 2011 Raj 101

2

State of Uttar Pradesh v. Nawab Hussain, MANU/SC/0032/1977 : AIR 1977 SC 1680: (1977) 2 SCC 806: (1977) 3 SCR 428

53

State of West Bengal v. Kamal Sengupta, AIR 2009 SC (Supp) 476

132

State of West Bengal v. Kesoram Industries Ltd., AIR 2005 SC 1646: (2004) 187 CTR (SC) 219: (2004) 266 ITR 721 (SC): JT 2004 (1) SC 375: (2004) 1 SCALE 425: (2004) 10 SCC 201

9

Subodh Kumar Neogi v. Panchu Gopal Neogi, AIR 1985 (NOC) 120 Cal)

117

Sudhir G. Angur v. M. Sanjeev, MANU/SC/1647/2005 : (2006) 1 SCC 141

36

Surinder Singh Arora v. Major Sohan Singh Arora, AIR 1986 Del 293: 28 (1985) DLT 28

130

Swastik Oil Mills v. H.B. Munshi, MANU/SC/0317/1967 : AIR 1968 SC 843: (1968) 2 SCR 492: (1968) 21 STC 383 (SC)

128

T

T.K. Bose v. Savitri Devi, AIR 1996 SC 2752: 1996 VIAD (SC) 97: (1997) 1 Cal LT 49 (SC): JT 1996 (7) SC 480: (1996) 5 SCALE 574: (1996) 10 SCC 96: (1996) Supp 4 SCR 17

91

Teja Singh v. Union Territory of Chandigarh, AIR 1982 P&H 169

75

Thakur Kishan Singh v. Arvind Kumar, MANU/SC/0015/1995 : (1994) 6 SCC 591

115

Thomson Press (I) Ltd. v. M/s Advertising Plus, 80 (1999) DLT 648

108

U

Ummed Mai v. Kundanmal, MANU/RH/0045/1981 : AIR 1981 Raj 202

4

Union of India v. B. Valluban, MANU/SC/8573/2006 : AIR 2007 SC 210

131

Union of India v. Heera Devi, MANU/SC/0003/1952 : AIR 1952 SC 227: (1952) 1 SCR 765

88

V

V.J. Thomas v. Pathrose Abraham, AIR 2008 SC 503

76

Van Vibhag Karamchari Griha Nirmana Sahakari Sanstha Maryadit v. R. Chandra, MANU/SC/0866/2010 : AIR 2011 SC 41

55

Vasant Ambadas Pandit v. Bombay Municipal Corpn., MANU/MH/0348/1981 : AIR 1981 Bom 394: (1981) 83 Bom LR 248

82

Venkata Reddy v. Pethi Reddy, AIR 1963 SC 993

5

Venkata Subbiah v. Lakshmi Narasimbam, (1925) AM 1274

69

Vidyacharan v. Khubachand Baghel, MANU/SC/0120/1963 : AIR 1964 SC 1099: (1964) 6 SCR 129

9

Vijay Kumar Madan v. R.N. Gupta Technical Education Society, MANU/SC/0377/2002 : AIR 2002 SC 2082:

2002 (4) ALT 59 (SC): 2002 (2) AWC 1593 (SC): JT 2002 (4) SC 443: (2003) 1 MLJ 58 (SC): (2002) 4 SCALE 191: MANU/SC/0377/2002 : (2002) 5 SCC 30: (2002) 3 SCR 217: 2002 (2) UJ 882 (SC)

69

Vijay Raj v. Lai Chand, (1966) ILR Raj 194

12

Vishwanathan v. Abdul Wazid, AIR 1963 SC 21

13

W

Wada Arun Asbestors (P.) Ltd. v. Gujarat Water Supply and Sewerage Board, MANU/SC/8462/2008 : AIR 2009 SC 1027

93

Y

Y. Narasimha Rao v. Venkata Lakshmi, MANU/SC/0603/1991 : (1991) 3 SCC 451: 1991 (2) Crimes 855 (SC): II (1991) DMC 366 SC: JT 1991 (1) SC 33: (1991) 2 SCR 821

16

 

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